High Courts27 Sept 1894
Balamma and Another Vs Pullayya and Another
Madras High Court · (1895) ILR (Mad) 168
JUDGMENT DATABASE
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High Courts27 Sept 1894
Krishna Ayyan and Others Vs Vythianatha Ayyan
Madras High Court · (1895) ILR (Mad) 252
High Courts27 Sept 1894
Raja Damara Lakshmikanthayamma Row Bahadur Vs Omada Rajaha Raja Damara Kumara Thimma Nayanim Bahadur Varu and Others
Madras High Court · (1895) 5 MLJ 145
High Courts27 Sept 1894
S. Balamma and Another Vs Pullayya and Another
Madras High Court · (1895) 5 MLJ 22
High Courts27 Sept 1894
Subba Rau Vs Devu Shetti
Madras High Court · (1895) ILR (Mad) 126
Contract Act, 1872 — Section 39
High Courts27 Sept 1894
Venkatappa Nayanim and Another Vs Thimma Nayanim and Others
Madras High Court · (1895) ILR (Mad) 410
High Courts26 Sept 1894
Seeta Patta Mahadevi Vs Suryudamma and Another
Madras High Court · (1895) ILR (Mad) 128
Civil Procedure Code, 1908 (CPC) — Section 53, 54
High Courts26 Sept 1894
Ponaka Malla Reddy and Others and Yindoor Rami Reddy and Others Vs Katam Reddy Seshadri Reddy
Madras High Court · (1895) 5 MLJ 53
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts26 Sept 1894
Ramasami Chetti Vs Mangaikarasu Nachiar and Others
Madras High Court · (1895) ILR (Mad) 113
High Courts25 Sept 1894
Queen-Empress Vs Kuppayyar and Another
Madras High Court · (1895) ILR (Mad) 51
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts21 Sept 1894
Narasimha Charyulu and Others Vs Appa Rau
Madras High Court · (1895) ILR (Mad) 122
Stamp Act, 1899 — Section 51(a), 54
High Courts20 Sept 1894
(sic) Gurulingaswamy Vs Shri Balusu Rama-Lakshmamma and Another
Madras High Court · (1894) 4 MLJ 237
High Courts20 Sept 1894
Gurulingaswami Vs Ramalakshmamma and Another
Madras High Court · (1895) ILR (Mad) 53
High Courts19 Sept 1894
Sabir and Another Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 276
Penal Code, 1860 (IPC) — Section 148, 149, 304
High Courts19 Sept 1894
Sundara Boyi Ammal Vs Sama Rayer alias Rama Rayer
Madras High Court · (1894) 4 MLJ 260
Limitation Act, 1963 — Article 132
High Courts18 Sept 1894
Duddu Gopaludu Vs Gudata Venkataratnam
Madras High Court · (1895) ILR (Mad) 176 : (1894) 4 MLJ 257
Contract Act, 1872 — Section 74
High Courts17 Sept 1894
V.S.S.K. Narayana Aiyar Vs Simha Astanasi and Others
Madras High Court · (1894) 4 MLJ 254
High Courts14 Sept 1894
Andi Achen Vs Kombi Achen
Madras High Court · (1895) ILR (Mad) 187
Pensions Act, 1871 — Section 4
High Courts11 Sept 1894
Queen-Empress Vs Gasper
Calcutta High Court · (1895) ILR (Cal) 935
Criminal Procedure Code, 1898 (CrPC) — Section 386