High Courts24 Jul 1894
Portap Udai Nath Sahi Deo and Another Vs Masi Das
Calcutta High Court · (1895) ILR (Cal) 112
JUDGMENT DATABASE
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12,19,381 judgments in All Courts · page 60,659 of 60,970
High Courts23 Jul 1894
Wafadar Khan and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 955
Criminal Procedure Code, 1898 (CrPC) — Section 236, 303, 418, 423, 537Penal Code, 1860 (IPC) — Section 149
High Courts20 Jul 1894
Saraswati Kumari Vs Chhatradhari Singh and on his death his son and heir Kunj Behary Singh
Calcutta High Court · (1895) ILR (Cal) 156
High Courts20 Jul 1894
Nim Chand Baboo and Others Vs Jagabundhu Ghose
Calcutta High Court · (1895) ILR (Cal) 21
Contract Act, 1872 — Section 176Limitation Act, 1963 — Article 57
High Courts20 Jul 1894Dismissed
Chuhi Bibi Vs Shams-un-Nissa Bibi and Others
Allahabad High Court · (1895) ILR (All) 19
High Courts18 Jul 1894
Madras Deposit and Benefit Society Limited Vs Oonnamalai Ammal and Another
Madras High Court · (1895) ILR (Mad) 29
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts18 Jul 1894
Chinnasami Mudali and Others Vs Advocate-General of Madras and Others
Madras High Court · (1894) ILR (Mad) 406
High Courts17 Jul 1894
The Queen-Empress Vs Jagat Chandra Mali and Another
Calcutta High Court · (1895) ILR (Cal) 50
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 24, 30
High Courts16 Jul 1894
Namasivayam Pillai Vs Nellayappa Pillai and Others
Madras High Court · (1895) ILR (Mad) 43
Specific Relief Act, 1877 — Section 27Trusts Act, 1882 — Section 91
Privy Council14 Jul 1894
Deo Kuar Vs Man Kuar
Privy Council · (1895) 17 ILRPC 1 : (1894) 21 IndApp 148
Privy Council14 Jul 1894
Prit Koer Vs Mahadeo Pershad Singh and others
Privy Council · (1895) 22 ILRPC 85 : (1894) 21 IndApp 134
High Courts10 Jul 1894
Queen Empress Vs Abbi Reddi and Another
Madras High Court · (1894) ILR (Mad) 402 : (1894) 4 MLJ 196
Criminal Procedure Code, 1898 (CrPC) — Section 531, 532
High Courts05 Jul 1894
Basumati Adhikarini Vs Budram Kolita
Calcutta High Court · (1895) ILR (Cal) 46
Penal Code, 1860 (IPC) — Section 499, 500
High Courts04 Jul 1894
Doorga Mohun Dass Vs Tahir Ally and Another
Calcutta High Court · (1895) ILR (Cal) 270
Privy Council30 Jun 1894
Umrao Begam Vs Irshad Husain and another
Privy Council · (1894) 21 ILRPC 997 : (1894) 21 IndApp 163
High Courts27 Jun 1894
Madan Mohan Mitter Vs Ram Huri Sahu and others
Calcutta High Court · (1894) 06 CAL CK 0005
High Courts27 Jun 1894
Kanta Pershad Hazaree Vs Irshad Ali Chowdhry
Calcutta High Court · (1894) ILR (Cal) 935
Bengal Tenancy Act, 1885 — Section 106, 108