High Courts23 May 1894
Hem Chunder Sanyal Vs Sarnamoyi Debi and Another
Calcutta High Court · (1895) ILR (Cal) 354
Specific Relief Act, 1877 — Section 42
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,661 of 60,970
High Courts21 May 1894
Ajudhia Pershad Vs Baldeo Singh
Calcutta High Court · (1894) ILR (Cal) 818
Transfer of Property Act, 1882 — Section 89
High Courts18 May 1894
Roghu Singh Vs Misri Singh and Another
Calcutta High Court · (1894) ILR (Cal) 825
Bengal Tenancy Act, 1885 — Section 173
High Courts17 May 1894
Brojo Nath Das Vs Karmi Khan
Calcutta High Court · (1895) ILR (Cal) 244
Bengal Land Revenue Sales Act, 1859 — Section 53Bengal Tenancy Act, 1885 — Section 102
High Courts17 May 1894
Satcowri Ghosh Mondal Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1895) ILR (Cal) 252
High Courts15 May 1894
Innasi Pillai Vs Sivagnana Desikar alias Gnana Sambanda Panda Sannadhi and Others
Madras High Court · (1895) 5 MLJ 95
Specific Relief Act, 1877 — Section 9
High Courts14 May 1894
Khetterpal Sritirutno Vs Khelal Kristo Bhuttacharjee and by revivor Kally Churn Bhuttacharjee and Others Vs Durga Churn Bhuttacharjee and Others Sristidhur Couch Vs Kally Churn Bhuttacharjee and Others
Calcutta High Court · (1894) ILR (Cal) 904
High Courts14 May 1894
Prosonnomoyi Dassi Vs Sreenauth Roy and Others Sreenauth Roy and Others Vs Muddoosoodun Dutt
Calcutta High Court · (1894) ILR (Cal) 809
High Courts10 May 1894
Taqui Jan by his Mother Banu Begum Vs Obaidulla alias Nanhe Nawab
Calcutta High Court · (1894) ILR (Cal) 866
High Courts08 May 1894
Madhu Munjari Chowdhurani Vs Jhumar Babi
Calcutta High Court · (1894) 05 CAL CK 0004
High Courts07 May 1894
Ahmud Bepari and Another Vs Tohi Mahomed and Others
Calcutta High Court · 4 Ind. Cas. 511
Registration Act, 1877 — Section 17(d)
High Courts04 May 1894
Rahamtullah Sahib Vs Rama Rau and Another
Madras High Court · (1894) ILR (Mad) 373
Succession Act, 1925 — Section 250
High Courts04 May 1894
R.G. Orr and Others Vs Raman Chetty and Others
Madras High Court · (1894) 4 MLJ 248
High Courts02 May 1894
Sundrammal and Another Vs Rangasami Mudaliar and Others
Madras High Court · (1895) ILR (Mad) 193
High Courts02 May 1894
Soundarammal and Another and Velayudam Pillai and Others Vs Rengasami Mudaliar and Others
Madras High Court · (1894) 4 MLJ 275
High Courts02 May 1894
Hanumayya and Another Vs Venkatasubbayya and Others
Madras High Court · (1895) ILR (Mad) 23
High Courts01 May 1894
Krishasami Ayyar Vs Janakiammal and Others
Madras High Court · (1895) ILR (Mad) 153
Transfer of Property Act, 1882 — Section 57
High Courts01 May 1894
Gossain Mahendra Gir and Others Vs Rajani Kant Das and Others
Calcutta High Court · (1894) 05 CAL CK 0014
High Courts01 May 1894
Krishnabhupati Devu Vs Ramamurti Pantulu and Another
Madras High Court · (1895) ILR (Mad) 405