High Courts26 Jun 1894
Sham Charan Mal Vs Chowdhry Debya Singh Pahraj
Calcutta High Court · (1894) ILR (Cal) 872
Contract Act, 1872 — Section 68Registration Act, 1877 — Section 35
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,660 of 60,970
Privy Council20 Jun 1894
The Bombay Burmah Trading Corporation, Limited Vs Smith
Privy Council · (1894) 21 IndApp 139
High Courts12 Jun 1894
Ram Kanye Audhicary Vs Cally Churn Dey and Another
Calcutta High Court · (1894) ILR (Cal) 840
Privy Council12 Jun 1894
Rani Hemanta Kumari Debi; Hem Chunder Chowdhry Vs Maharajah Jagadindra Nath Roy Bahadur
Privy Council · (1894) 21 IndApp 131
Privy Council12 Jun 1894
Hemanta Kumari Debi and Hem Chunder Chowdhri Vs Jagadindra Nath Roy Bahadur
Privy Council · (1895) 22 ILRPC 214
High Courts11 Jun 1894
Ram Brahma Sircar and Others Vs Chandra Kanta Shah
Calcutta High Court · (1894) ILR (Cal) 931
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 379
Privy Council09 Jun 1894
Kader Moideen Vs C. W. Nepean and others
Privy Council · (1894) 21 ILRPC 882 : (1894) 21 IndApp 96
Privy Council09 Jun 1894
Imambandi Begum Vs Kamleswari Pershad
Privy Council · (1894) 21 ILRPC 1005 : (1894) 21 IndApp 118
High Courts06 Jun 1894
Beni Madhub Nag Vs Mati Lal Das, Overseer, Howrah Municipality
Calcutta High Court · (1894) ILR (Cal) 837
Bengal Municipal Act, 1876 — Section 313Bengal Municipal Act, 1884 — Section 2
High Courts06 Jun 1894
Sitanath Panda Vs Pelaram Tripati and Others
Calcutta High Court · (1894) ILR (Cal) 869
Bengal Tenancy Act, 1885 — Section 20, 22, 22(2)
High Courts05 Jun 1894
Gopi Koeri and Another Vs Gopi Lal and Another
Calcutta High Court · (1894) ILR (Cal) 799
High Courts05 Jun 1894
Bathoo Lal and Another Vs Domi Lal and Another
Calcutta High Court · (1894) ILR (Cal) 727
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts05 Jun 1894Dismissed
Rajendro Kumar Bose and Others Vs Mohim Chandra Ghose and Others
Calcutta High Court · (1894) 06 CAL CK 0004
High Courts04 Jun 1894
In Re: Premchand Moonshee, deceased Bidhatree Dassee
Calcutta High Court · (1894) ILR (Cal) 832
High Courts01 Jun 1894
Basiraddi and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 827
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts29 May 1894
Hari Kishore Mitra and Others Vs Abdul Baki Miah
Calcutta High Court · (1894) ILR (Cal) 920
Criminal Procedure Code, 1898 (CrPC) — Section 293
High Courts28 May 1894
Ishri Mul and Others Vs Goasain Chutturbhooj Dut and Others
Calcutta High Court · (1894) ILR (Cal) 844
High Courts25 May 1894
Bhai Chal Nasya Vs Shaik Shamnuyasi Mahomed
Calcutta High Court · (1894) 05 CAL CK 0002