High Courts04 Dec 1895
The Secretary of State for India Vs Kota Bapanamma Garu
Madras High Court · (1896) ILR (Mad) 165
Tamil Nadu Forest Act, 1882 — Section 4
JUDGMENT DATABASE
Search 12,19,798 Indian judgments.
12,19,798 judgments in All Courts · page 60,654 of 60,990
High Courts03 Dec 1895Dismissed
Ghulam Kadir Khan and Others Vs Mustakim Khan and Others
Allahabad High Court · (1896) ILR (All) 109
High Courts30 Nov 1895Dismissed
Janki Pande Vs Ram Saran Pande
Allahabad High Court · (1896) ILR (All) 106
High Courts27 Nov 1895
Norendra Nath Pahari Vs Bhupendra Narain Roy by his Guardian, Gour Mohun Roy
Calcutta High Court · (1896) ILR (Cal) 374
Limitation Act, 1963 — Section 7
High Courts27 Nov 1895Dismissed
R. Wall and Another Vs J.E. Howard and Another
Allahabad High Court · (1896) ILR (All) 156
Companies Act, 1956 — Section 214
High Courts26 Nov 1895Disposed Of
Radhan Singh and Others Vs Kuarji Dichhit and Another
Allahabad High Court · (1896) ILR (All) 98
High Courts26 Nov 1895Disposed Of
Queen-Empress Vs Punna and Another
Allahabad High Court · (1896) ILR (All) 96
High Courts23 Nov 1895
Soopiyadath Kunhammad, Karnavan of his Tarwad (dead) and Another Vs Soopiyadath Amad and Others
Madras High Court · (1906) 16 MLJ 27
High Courts21 Nov 1895Dismissed
Sant Bakhsh and Others Vs Dwarka Das and Another
Allahabad High Court · (1896) ILR (All) 92
High Courts20 Nov 1895
Sudhama Upadhya and Others Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 328
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts19 Nov 1895Disposed Of
Ram Ghulam Singh and Others Vs Ram Behari Singh and Another
Allahabad High Court · (1896) ILR (All) 90
High Courts16 Nov 1895
Queen-Empress Vs Agha Muhammad Yusuf
Allahabad High Court · (1896) ILR (All) 88
Privy Council14 Nov 1895
MathuUmamba Boyi Saiba and Others Vs Mathusri Deepamba Boyi Saiba and others
Privy Council · (1896) 19 ILRPC 120 : (1895) 23 IndApp 28
High Courts11 Nov 1895Dismissed
Husaini Begam Vs The Collector of Muzaffarnagar
Allahabad High Court · (1896) ILR (All) 86
High Courts01 Nov 1895
Vallabha Valiya Rajah Vs Vedapuratti
Madras High Court · (1896) ILR (Mad) 40
Transfer of Property Act, 1882 — Section 92, 93