High Courts10 Feb 1900Dismissed
Bimla Jati Vs Biranja Kuar and Others
Allahabad High Court · (1900) 02 AHC CK 0003
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,628 of 61,069
High Courts09 Feb 1900
Khan Baputi Dewan and Others Vs Bispati Pundit
Calcutta High Court · (1900) ILR (Cal) 655
High Courts09 Feb 1900
Sivaswami Naicker and Another Vs Ramaswami Naicker
Madras High Court · (1900) ILR (Mad) 568 : (1900) 10 MLJ 314
High Courts08 Feb 1900
In re: The goods of Amrita Lal Mullick, deceased
Calcutta High Court · (1900) ILR (Cal) 350
High Courts08 Feb 1900
Hari Telang and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 781
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts08 Feb 1900Disposed Of
Gobardhan Das Vs Jai Kishen Das
Allahabad High Court · (1900) 02 AHC CK 0004
High Courts08 Feb 1900Disposed Of
Isuri Prasad Singh and Others Vs Umrao Singh
Allahabad High Court · (1900) 02 AHC CK 0001
High Courts08 Feb 1900
Subbaraya Aiyer Vs Srinivasa Raghavaiyangar
Madras High Court · (1900) 10 MLJ 211
High Courts07 Feb 1900
Har Kishore Dass and Others Vs Jugul Chunder Kabyarathna Bhuttacharjee
Calcutta High Court · (1900) ILR (Cal) 658
Criminal Procedure Code, 1898 (CrPC) — Section 203, 204, 426
High Courts07 Feb 1900
Zamunia Vs Ram Tahal and Another
Calcutta High Court · (1900) ILR (Cal) 370
Criminal Procedure Code, 1898 (CrPC) — Section 254, 256
High Courts07 Feb 1900
Srinivasa Row Vs Ramaswami Chetti and Another
Madras High Court · (1900) 10 MLJ 144
High Courts06 Feb 1900
Abdurahiman Kutti Haji Vs Kunhammed Koya and Another
Madras High Court · (1900) 10 MLJ 85
High Courts05 Feb 1900Dismissed
Kamlapat and Another Vs Baldeo and Others
Allahabad High Court · (1900) 02 AHC CK 0006
High Courts01 Feb 1900
Nakhi Lal Jha Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 656
Criminal Procedure Code, 1898 (CrPC) — Section 123, 340
High Courts01 Feb 1900
Khedu Mahto Vs Budhun Mahto
Calcutta High Court · (1900) ILR (Cal) 508
Civil Procedure Code, 1908 (CPC) — Section 4
High Courts01 Feb 1900
Vaikuntam Ammangar Vs Kallapiran Aiyangar
Madras High Court · (1900) ILR (Mad) 512 : (1900) 10 MLJ 111
Contract Act, 1872 — Section 69
High Courts31 Jan 1900
Amar Chundra Banerjee Vs Guru Prosunno Mukerjee
Calcutta High Court · (1900) ILR (Cal) 488
Civil Procedure Code, 1877 — Section 232
High Courts31 Jan 1900
Aiunddi Sheikh and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 450
Forest Act, 1927 — Section 54
High Courts30 Jan 1900
Jatu Sing and Others Vs Mahabir Singh
Calcutta High Court · (1900) ILR (Cal) 660
Penal Code, 1860 (IPC) — Section 147