High Courts30 Jan 1900
Shiam Lal Vs Chhaki Lal and Others
Allahabad High Court · (1900) 01 AHC CK 0001
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,629 of 61,069
High Courts30 Jan 1900
Abdul Rahiman Sahib and Another and Bhanu Bibi Vs Ganapathi Bhatta
Madras High Court · (1900) ILR (Mad) 517 : (1900) 10 MLJ 305
Guardians and Wards Act, 1890 — Section 43
High Courts30 Jan 1900
Vasudevan Nambudripad and Another Vs Chathoo Achan and Others
Madras High Court · (1900) 10 MLJ 321
Transfer of Property Act, 1882 — Section 108(h), 108(o)
High Courts29 Jan 1900
Kannu Pillay Vs Chellathammal and Others
Madras High Court · (1900) 10 MLJ 203
High Courts26 Jan 1900
Queen-Empress Vs Basant Lall and Others
Calcutta High Court · (1900) ILR (Cal) 320
Criminal Procedure Code, 1898 (CrPC) — Section 80
High Courts25 Jan 1900
Rajnarain Bhaduri and Another Vs S.M. Katyayani Dabee
Calcutta High Court · (1900) ILR (Cal) 649
High Courts25 Jan 1900
Iman Mondal Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 662
Criminal Procedure Code, 1898 (CrPC) — Section 110, 437
High Courts25 Jan 1900
Ponnammal Vs Sundaram Pillai and Others
Madras High Court · (1900) ILR (Mad) 499 : (1900) 10 MLJ 310
Evidence Act, 1872 — Section 78(6)
High Courts23 Jan 1900
Vythilingam Padayachi Vs Seetaramaiyar
Madras High Court · (1900) ILR (Mad) 449 : (1900) 10 MLJ 77
Transfer of Property Act, 1882 — Section 135
High Courts22 Jan 1900
The Government of Bengal Vs Senayat Ali and Another
Calcutta High Court · (1900) ILR (Cal) 317
High Courts22 Jan 1900
W.E. Howatson Vs W.E. Durrant
Calcutta High Court · (1900) ILR (Cal) 351
Provincial Insolvency Act, 1920 — Section 4, 49
High Courts19 Jan 1900
Ismail Khan Mahomed Vs Jaigun Bibi
Calcutta High Court · (1900) ILR (Cal) 570
Transfer of Property Act, 1882 — Section 108(h), 51
High Courts16 Jan 1900Dismissed
Banke Lal and Others Vs Jagat Narain and Damodar Das and Another
Allahabad High Court · (1900) 01 AHC CK 0005
High Courts16 Jan 1900Dismissed
Raghubar Dayal Vs Banke Lal and Others
Allahabad High Court · (1900) 01 AHC CK 0004
High Courts15 Jan 1900
Shyama Charan Mitter Vs Debendra Nath Mukerjee
Calcutta High Court · (1900) ILR (Cal) 484
Bengal Tenancy Act, 1885 — Section 153
High Courts15 Jan 1900
Pandita alias Rahmatulla Pramanik Vs Rahimulla Akundo
Calcutta High Court · (1900) ILR (Cal) 501
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts11 Jan 1900
Hari Charan Singh Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 455
Criminal Procedure Code, 1898 (CrPC) — Section 190(c)
High Courts11 Jan 1900
Kalai and Others Vs Kalu Chowkidar
Calcutta High Court · (1900) ILR (Cal) 366
Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 255
High Courts11 Jan 1900
Benode Lall Roy and Others Vs Bussunto Kumari Debi
Calcutta High Court · (1900) ILR (Cal) 355