High Courts01 Mar 1900
Perla Kristiah and Another Vs Boddu Narasimham and Others
Madras High Court · (1900) 10 MLJ 141
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,627 of 61,069
High Courts01 Mar 1900
Masthan Sahib Vs Assan Bivi Ammal
Madras High Court · (1900) ILR (Mad) 371 : (1900) 10 MLJ 123
High Courts27 Feb 1900
Ramasory Lall Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 452
Criminal Procedure Code, 1898 (CrPC) — Section 195, 487Penal Code, 1860 (IPC) — Section 182
High Courts26 Feb 1900
Gulam Mahade Vs Ramakrishna Mudali and Another
Madras High Court · (1900) 10 MLJ 134
High Courts23 Feb 1900
Chemminian Pockan and Another Vs Udayavarma Valia Rajah
Madras High Court · (1900) 10 MLJ 201
High Courts23 Feb 1900
Queen-Empress Vs Debendra Krishna Mitter
Calcutta High Court · (1900) ILR (Cal) 587
Stamp Act, 1899 — Section 13(3)
High Courts22 Feb 1900
Arumugam Pillai Vs Valura Koundan and Others
Madras High Court · (1901) ILR (Mad) 22
High Courts22 Feb 1900
Sornavalli Ammal and Others Vs Muthiah Sastrial
Madras High Court · (1901) ILR (Mad) 593 : (1900) 10 MLJ 208
Specific Relief Act, 1877 — Section 30
High Courts21 Feb 1900
Anookool Chunder Nundy Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 777
Penal Code, 1860 (IPC) — Section 485, 486
High Courts20 Feb 1900
Queen-Empress Vs Isahak and Another
Calcutta High Court · (1900) ILR (Cal) 372
Criminal Procedure Code, 1861 — Section 422Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts19 Feb 1900
Ramasawmi Sastrulu Vs Kameswaramma
Madras High Court · (1900) ILR (Mad) 361 : (1900) 10 MLJ 126
High Courts18 Feb 1900
R.G. Orr and Another Vs The Secretary of State for India
Madras High Court · (1900) 10 MLJ 261
Madras Revenue Recovery Act, 1864 — Section 52
High Courts16 Feb 1900
Basavayya Vs Syed Abbas Saheb and Another
Madras High Court · (1901) ILR (Mad) 20
High Courts15 Feb 1900
Raja Ransgit Singha Vs Bhagabutty Charan Roy and Others
Calcutta High Court · (1900) 02 CAL CK 0012
High Courts15 Feb 1900
Natabar Ghose Vs Provash Chandra Chatterjee
Calcutta High Court · (1900) ILR (Cal) 461
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts13 Feb 1900
Queen-Empress Vs Rama
Madras High Court · (1901) ILR (Mad) 13
Reformatory Schools Act, 1897 — Section 11, 8
High Courts12 Feb 1900Disposed Of
Sheo Narain Vs Chunni Lal and Others
Allahabad High Court · (1900) 02 AHC CK 0002
High Courts10 Feb 1900Disposed Of
Lalman Das Vs Jagan Nath Singh and Others
Allahabad High Court · (1900) 02 AHC CK 0005