High Courts15 Mar 1900
Muthuramalingam and Muthalagu and Others Vs The Queen
Madras High Court · (1901) 11 MLJ 127
Penal Code, 1860 (IPC) — Section 59
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,626 of 61,069
High Courts13 Mar 1900
Tayaramma Vs Seetaramaswami Naidu and Others
Madras High Court · (1901) ILR (Mad) 613 : (1900) 10 MLJ 214
Succession Act, 1925 — Section 114
High Courts12 Mar 1900
Venkatramier Vs Venkata Subramanien
Madras High Court · (1900) 10 MLJ 217
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts12 Mar 1900
Venkatarama Ayyar and Others Vs Venkata Subrahmanian
Madras High Court · (1901) ILR (Mad) 27
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts09 Mar 1900
Venkata Jogayya Vs Venkatasimhadri Jagapatirazu
Madras High Court · (1901) ILR (Mad) 25
High Courts07 Mar 1900
Dino Nath Ghosh Vs Nobin Chunder Ghosh
Calcutta High Court · (1900) 03 CAL CK 0002
High Courts07 Mar 1900
Subrahmania Chetti Vs Sattaya Pathan and Others
Madras High Court · (1900) 10 MLJ 213
Civil Procedure Code, 1882 — Section 258Transfer of Property Act, 1882 — Section 135
High Courts06 Mar 1900
Abhi Misser and Others Vs Lachmi Narain
Calcutta High Court · (1900) ILR (Cal) 566
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 149, 325
High Courts06 Mar 1900
Chennappa Nayinivaru Vs Ramappa Nayinivaru
Madras High Court · (1900) 10 MLJ 131
High Courts05 Mar 1900
Kalavathal and Others Vs Thirupathi Pallavarayan and Others
Madras High Court · (1900) 10 MLJ 229
High Courts02 Mar 1900
Ram Krishna Biswas Vs Mohendra Nath Mozumdar
Calcutta High Court · (1900) ILR (Cal) 565
High Courts02 Mar 1900
Ganga Das Seal Vs Yakub Ali Dobashi and Another
Calcutta High Court · (1900) ILR (Cal) 670
High Courts02 Mar 1900
Durga Charan Jemadar and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 457
Penal Code, 1860 (IPC) — Section 143, 225B, 341, 353
Privy Council02 Mar 1900
Sardar Jagjot Singh Vs Rani Brijnath Kunwar
Privy Council · (1900) 27 IndApp 81
High Courts02 Mar 1900Dismissed
Mathura Singh Vs Bhawani Singh and Others
Allahabad High Court · (1900) 03 AHC CK 0001