High Courts23 Apr 1896
Kollipara Pullamma Vs Maddula Tatayya and Others
Madras High Court · (1896) ILR (Mad) 340
Limitation Act, 1963 — Section 20
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,624 of 60,970
High Courts22 Apr 1896
Ram Nath Chamar and Kamal Singh Vs Ram Saran Lall
Calcutta High Court · (1896) 04 CAL CK 0005
High Courts22 Apr 1896
Aunopurna alias Shonoka Vs Sasti Churn Nundi
Calcutta High Court · (1896) ILR (Cal) 699
High Courts22 Apr 1896Dismissed
Bhagwan Khan and Others Vs Subarni and Another
Allahabad High Court · (1897) ILR (All) 101
High Courts21 Apr 1896
Mullapudi Balakrishnayya Vs Venkatanarasimha Appa Rau
Madras High Court · (1896) ILR (Mad) 329
Presidency Small Cause Courts Act, 1882 — Article 13
High Courts20 Apr 1896
Arunachella Chetti Vs Sithayi Ammal and Another
Madras High Court · (1896) ILR (Mad) 327
Transfer of Property Act, 1882 — Section 72
High Courts17 Apr 1896Allowed
Mahammad Bakhsh and Others Vs Mana and Others
Allahabad High Court · (1896) ILR (All) 334
High Courts16 Apr 1896
Meherban Rawoot Vs Behari Lal Barik alias Sham Lal Katri
Calcutta High Court · (1896) ILR (Cal) 679
High Courts16 Apr 1896
Debendra Nath Mullick Vs Pulin Behary Mullick
Calcutta High Court · (1896) ILR (Cal) 713
Transfer of Property Act, 1882 — Section 135(d)
High Courts16 Apr 1896
Rev. Father Caussavel Vs Rev. Saurez
Madras High Court · (1896) ILR (Mad) 273
Christian Marriage Act, 1872 — Section 13, 5, 68, 70, 73
High Courts15 Apr 1896
Queen-Empress Vs Kader Nasyer Shah
Calcutta High Court · (1896) ILR (Cal) 604
Criminal Procedure Code, 1898 (CrPC) — Section 509Penal Code, 1860 (IPC) — Section 302, 84
High Courts15 Apr 1896
Queen-Empress Vs Kalian and Others
Madras High Court · (1896) ILR (Mad) 310
Madras Salt Act, 1889 — Section 46, 47Penal Code, 1860 (IPC) — Section 224
High Courts14 Apr 1896
In Re: Ambrose Summers, an Insolvent
Calcutta High Court · (1896) ILR (Cal) 592
Limitation Act, 1963 — Section 20Provincial Insolvency Act, 1920 — Section 9
High Courts14 Apr 1896Dismissed
Imtiaz Ali and Others Vs Mihin Lal and Others
Allahabad High Court · (1896) ILR (All) 332
High Courts13 Apr 1896
Muthunarayana Reddi Vs Balakrishna Reddi and Others
Madras High Court · (1896) ILR (Mad) 306
High Courts13 Apr 1896Dismissed
Nakchedi Bhagat Vs Nakchedi Misr and Others
Allahabad High Court · (1896) ILR (All) 329
High Courts10 Apr 1896
Uppalakandi Kunhi Kutti Ali Haji Vs Kunnam Mithal Kottaprath Abdul Rahiman
Madras High Court · (1896) ILR (Mad) 288
Registration Act, 1877 — Section 17(n)
High Courts09 Apr 1896
Jiaullah Sheikh Vs Inu Khan and Others
Calcutta High Court · (1896) ILR (Cal) 693
Specific Relief Act, 1877 — Section 9