High Courts21 Feb 1902Dismissed
Mahomed Wahiduddin Vs Hakiman
Calcutta High Court · (1902) ILR (Cal) 278
JUDGMENT DATABASE
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12,22,105 judgments in All Courts · page 60,623 of 61,106
High Courts21 Feb 1902
Kokil Ghose and another Vs Kasimuddi Malita
Calcutta High Court · (1902) 02 CAL CK 0005
High Courts21 Feb 1902
Dampanaboyina Gangi and Another Vs Addala Ramaswami
Madras High Court · (1903) ILR (Mad) 736 : (1902) ILR (Mad) 736
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts21 Feb 1902
Purushottama Patnaik Vs Choitana Naiko and Others
Madras High Court · (1902) 12 MLJ 188
High Courts21 Feb 1902
Ramakishore Dosjee Vs The Coimbatore Spinning and Weaving Co., Limited
Madras High Court · (1903) ILR (Mad) 79 : (1902) 12 MLJ 439
Evidence Act, 1872 — Section 115
High Courts21 Feb 1902
Venkatasubramany Iyer Vs Koran Kunnan Ammad and Others
Madras High Court · (1903) ILR (Mad) 19 : (1902) 12 MLJ 113
High Courts20 Feb 1902
Meiyyalu Nadan Vs Anjalay and Another
Madras High Court · (1902) ILR (Mad) 672
High Courts20 Feb 1902
Sreepada Brahmayya Pantulu Vs Parasuramayya
Madras High Court · (1902) 12 MLJ 348
High Courts19 Feb 1902
Pottivadu and Another Vs Veerayya
Madras High Court · (1902) 12 MLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 447
High Courts18 Feb 1902Dismissed
Iqbal Husen and Others Vs Nand Kishore and Others
Allahabad High Court · (1902) ILR (All) 294
High Courts17 Feb 1902Disposed Of
Collector of Jaunpur Vs Bithal Das and Another
Allahabad High Court · (1902) ILR (All) 291
High Courts15 Feb 1902Dismissed
Lalta Prasad and Another Vs Sadiq Husen
Allahabad High Court · (1902) ILR (All) 288
High Courts14 Feb 1902
Vedapuratti and Others Vs Vallabha Valiya Raja and Others
Madras High Court · (1902) ILR (Mad) 300
Transfer of Property Act, 1882 — Section 93
High Courts14 Feb 1902Dismissed
Kameshar Nath and Another Vs Sheoraj Singh
Allahabad High Court · (1902) 02 AHC CK 0003
High Courts14 Feb 1902
Seshamma Shettati and Others Vs Chickaya Hegade and Others
Madras High Court · (1902) ILR (Mad) 507 : (1902) 12 MLJ 119
Limitation Act, 1963 — Article 144
High Courts14 Feb 1902
In Re: Lakshiminarayana Ammal
Madras High Court · (1902) ILR (Mad) 515
English Finance Act, 1894 — Section 9(1)