High Courts24 Mar 1896
Dhani Ram Mahta Vs Luchmeswar Singh and Murlilal Mahta
Calcutta High Court · (1896) ILR (Cal) 639
JUDGMENT DATABASE
Search 12,19,285 Indian judgments.
12,19,285 judgments in All Courts · page 60,621 of 60,965
High Courts24 Mar 1896
Juggut Chunder Chowdhry Vs Golack Chunder Ghose and Others
Calcutta High Court · (1896) ILR (Cal) 522
Bengal Tenancy Act, 1885 — Section 93, 95
High Courts24 Mar 1896Dismissed
Muhammad Said Husain Vs Ali Muhammad Khan
Allahabad High Court · (1896) ILR (All) 309
High Courts24 Mar 1896
Cursetjee Pestonjee Bottiwalla Vs Dadabhai Eduljee and Another
Madras High Court · (1896) ILR (Mad) 425
High Courts23 Mar 1896
Jogendra Kishore Roy Chowdhry Vs Brojendra Kishore Roy Chowdhry and Bisseswari Debi Chowdhurani
Calcutta High Court · (1896) ILR (Cal) 731
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 47
High Courts23 Mar 1896
Queen-Empress Vs Gopal Goundan
Madras High Court · (1896) ILR (Mad) 269
Criminal Procedure Code, 1898 (CrPC) — Section 355, 537
High Courts20 Mar 1896
A. Caspersz, (Official Receiver) Vs Kishori Lal Roy Chowdhri and Others
Calcutta High Court · (1896) ILR (Cal) 922
Privy Council20 Mar 1896
Maheshar Baksh Singh Vs Ratan Singh and others
Privy Council · (1896) 23 ILRPC 766 : (1896) 23 IndApp 57
High Courts20 Mar 1896
Muthuvijaya Raghunadha Raju Tevar and Others Vs Chockalingam Chetti and Others
Madras High Court · (1896) ILR (Mad) 335
High Courts19 Mar 1896
Subramanya Chettyar Vs Padmanabha Chettyar and Others
Madras High Court · (1896) ILR (Mad) 267
High Courts17 Mar 1896
Perumal Naik Vs Saminatha Pillai and Others
Madras High Court · (1897) ILR (Mad) 498 : (1896) ILR (Mad) 498
High Courts13 Mar 1896
Queen-Empress Vs Lakshmi Nayakan
Madras High Court · (1896) ILR (Mad) 238
Cattle Trespass Act, 1871 — Section 22
High Courts12 Mar 1896
P.G. Hill Vs Administrator-General of Bengal
Calcutta High Court · (1896) ILR (Cal) 506
Succession Act, 1865 — Section 4, 44
High Courts11 Mar 1896
Premmoyi Choudhrani and Another Vs Preonath Dhur and Another
Calcutta High Court · (1896) ILR (Cal) 636
High Courts11 Mar 1896
Chundrabati Koeri Vs Monji Lal and Another
Calcutta High Court · (1896) ILR (Cal) 512