Privy Council27 Jun 1900
Saparandhwaja Parshad Singh Vs Garurudhwaja Parshad Singh
Privy Council · (1900) 27 IndApp 238
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,620 of 61,069
High Courts27 Jun 1900Dismissed
Hari Ram Vs Bisnath Singh
Allahabad High Court · (1900) 06 AHC CK 0007
High Courts26 Jun 1900
Dino Nath Sanyal Vs Umakanta Roy
Calcutta High Court · (1901) ILR (Cal) 4
Civil Procedure Code, 1882 — Section 244(c), 311, 312, 588
High Courts25 Jun 1900
Surjyamoni Dasi by Her Next Friend and Guardian Jatan Bewa and Others Vs Kalikanta Das
Calcutta High Court · (1901) ILR (Cal) 37
Limitation Act, 1963 — Article 120, 35, 23
High Courts21 Jun 1900
Bidhu Chandalini Vs Mati Sheikh Mondal
Calcutta High Court · (1901) ILR (Cal) 102
Criminal Procedure Code, 1898 (CrPC) — Section 369, 437
High Courts19 Jun 1900
Deo Narain Chowdhury and Others Vs C.R.H. Webb and Another
Calcutta High Court · (1901) ILR (Cal) 86
Bengal Tenancy Act, 1885 — Article 3, 184Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1908 — Article 47
High Courts15 Jun 1900
Mastulla Mandal Vs Jan Mamud Sha
Calcutta High Court · (1901) ILR (Cal) 12
Bengal Tenancy Act, 1885 — Section 165, 167Transfer of Property Act, 1882 — Section 101, 90
High Courts15 Jun 1900
Durga Das Rakhit and Another Vs Umesh Chandra Sen
Calcutta High Court · (1900) ILR (Cal) 985
Land Acquisition Act, 1894 — Section 10, 9Penal Code, 1860 (IPC) — Section 177
High Courts15 Jun 1900Dismissed
Dalel Singh and Others Vs Umrao Singh and Others
Allahabad High Court · (1900) 06 AHC CK 0009
High Courts14 Jun 1900Disposed Of
Hafiz Abdul Rahim Khan Vs Raja Hari Raj Singh
Allahabad High Court · (1900) 06 AHC CK 0006
High Courts13 Jun 1900Dismissed
Abid Hossein Mandul and Another Vs Dowcurry Pal and Others Sheikh Abid Hossein Mandul and Another Vs Kangali Majhi and Others
Calcutta High Court · (1900) 06 CAL CK 0005
High Courts12 Jun 1900Allowed
Chajju Vs Umrao Singh and Others
Allahabad High Court · (1900) 06 AHC CK 0013
High Courts12 Jun 1900Disposed Of
Chhiddu Singh and Others Vs Durga Dei and Others
Allahabad High Court · (1900) 06 AHC CK 0012
High Courts12 Jun 1900Dismissed
Pirya Das Vs Vilayat Khan and Others
Allahabad High Court · (1900) 06 AHC CK 0008
High Courts12 Jun 1900Dismissed
Lachhman Das Vs Dallu and Others
Allahabad High Court · (1900) 06 AHC CK 0005
High Courts09 Jun 1900
Nemai Chattoraj Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 1041
Penal Code, 1860 (IPC) — Section 360, 361, 363
High Courts07 Jun 1900
Moti Ram and Another Vs Kundan Lal and Others
Allahabad High Court · (1900) 06 AHC CK 0003
High Courts06 Jun 1900
Ketaboi and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 993
Criminal Procedure Code, 1898 (CrPC) — Section 110