High Courts15 May 1900
In Re: Abdur Rahman and Keramat
Calcutta High Court · (1900) ILR (Cal) 839
Criminal Procedure Code, 1898 (CrPC) — Section 234, 537
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,622 of 61,069
High Courts14 May 1900
Laldhari Singh and Others Vs Sukdeo Narain Singh and Another
Calcutta High Court · (1900) ILR (Cal) 892
Criminal Procedure Code, 1898 (CrPC) — Section 145, 429
High Courts14 May 1900Disposed Of
Najm-un-nissa Vs Ajaib Ali Khan
Allahabad High Court · (1900) 05 AHC CK 0011
High Courts14 May 1900Allowed
Queen-Empress Vs Narain Singh
Allahabad High Court · (1900) 05 AHC CK 0007
High Courts11 May 1900
Golapdy Sheikh and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 979
High Courts11 May 1900
Mahadeo Singh Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 921
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts07 May 1900
Jhumuck Jha Vs Pathuk Mandal and Others
Calcutta High Court · (1900) ILR (Cal) 798
Criminal Procedure Code, 1898 (CrPC) — Section 192, 202, 203, 204
High Courts07 May 1900
Golab Chand Vs Surja Prasad and Another
Calcutta High Court · (1900) ILR (Cal) 762
High Courts07 May 1900
Lala Surja Prosad and Another Vs Golab Chand
Calcutta High Court · (1900) ILR (Cal) 724
Transfer of Property Act, 1882 — Section 85
High Courts07 May 1900
Lal Mahmud Shaik Vs Satcowri Biswas and Others
Calcutta High Court · (1901) ILR (Cal) 164
Criminal Procedure Code, 1898 (CrPC) — Section 250, 386, 387, 388(2)
High Courts05 May 1900Dismissed
Bansidhar and Others Vs Ganeshi and Another
Allahabad High Court · (1900) 05 AHC CK 0008
High Courts04 May 1900
Badhsingh Dudharia and Others Vs Bhekdhari Lal and Others
Calcutta High Court · (1900) ILR (Cal) 663
High Courts03 May 1900
Ramabhadrachar Vs Srinivasa Ayyangar and Others
Madras High Court · (1901) ILR (Mad) 85
Transfer of Property Act, 1882 — Section 82
High Courts03 May 1900Dismissed
Malik Muhammad Karim and Others Vs Ganga Pande and Others
Allahabad High Court · (1900) 05 AHC CK 0005
Privy Council02 May 1900
Amrito Lal Dutt Vs Surnomoye Dasi and others
Privy Council · (1900) 27 IndApp 128
High Courts02 May 1900Dismissed
Manmothonath Bose Mullick Vs Basanto Kumar Bose Mullick
Allahabad High Court · (1900) 05 AHC CK 0002
High Courts02 May 1900
Nalliappa Goundan Vs Kailappa Goundan
Madras High Court · (1901) ILR (Mad) 59
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts01 May 1900
Daimulla Talukdar Vs Maharulla Talukdar
Calcutta High Court · (1900) ILR (Cal) 918
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts01 May 1900
Vasudevan Nambudripad Vs Valia Chathu Achan and Others
Madras High Court · (1901) ILR (Mad) 47
Malabar Compensation for Tenants Improvements Act, 1899 — Section 10Transfer of Property Act, 1882 — Section 108(h), 108(o)