Privy Council21 Jul 1900
Subbarayar and Others Vs Subbammal and others
Privy Council · (1901) 24 ILRPC 214 : (1900) 27 IndApp 162
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,618 of 61,069
Privy Council21 Jul 1900
Surjan Singh and Others Vs Sardar Singh and others
Privy Council · (1900) 27 IndApp 183
Privy Council21 Jul 1900
Raja Bhup Indar Bahadur Singh Vs Bijai Bahadur Singh
Privy Council · (1900) 27 IndApp 209
High Courts20 Jul 1900
Bangaru Aiyar and Another Vs Siva Subrahmania Pillai
Madras High Court · (1900) 10 MLJ 397
High Courts18 Jul 1900
Narasinga Bakshi and Another Vs Govinda Bakshi and Another Govinda Bakshi and Another Vs Narasinga Bakshi and Others
Madras High Court · (1900) 10 MLJ 355
High Courts18 Jul 1900
Narasinga Bhakshi and Another Vs Govinda Bhakshi and Another
Madras High Court · (1901) ILR (Mad) 62
High Courts17 Jul 1900
Kunja Behary Singh Vs Surendra Kumar Basu
Calcutta High Court · (1900) ILR (Cal) 814
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 28
High Courts16 Jul 1900
Uma Charan Das Vs Muktakeshi Dasi
Calcutta High Court · (1901) ILR (Cal) 149
Probate and Administration Act, 1881 — Section 51, 86, 90
High Courts16 Jul 1900
Dina Nath Talukdar Vs Jogendra Narain Majumdar
Calcutta High Court · (1900) 07 CAL CK 0008
High Courts16 Jul 1900Allowed
Beni Madho Das Vs Kaunsal Kishor Dhusar
Allahabad High Court · (1900) 07 AHC CK 0009
High Courts16 Jul 1900
Wahid-un-Nissa and Others Vs Gobardhan Das
Allahabad High Court · (1900) 07 AHC CK 0004
High Courts13 Jul 1900Dismissed
Darab Kuar and Others Vs Gomti Kuar
Allahabad High Court · (1900) 07 AHC CK 0006
High Courts13 Jul 1900Dismissed
Kondo and Others Vs Ram Chander
Allahabad High Court · (1900) 07 AHC CK 0005
Privy Council11 Jul 1900
Raja Yarlagadda Durga Prasada Nayudu and Raja Yarlagadda Venkata Rama Lingamma Vs Raja Yarlagadda Mallikarjuna Prasada Nayudu
Privy Council · (1900) 27 IndApp 151
High Courts11 Jul 1900
Raja Yarlagadda Mallikarjuna Prasada Nayadu Vs Raja Yarlagadda Durga Prasada Nayadu and Raja Yarlagadda Venkata Ramalingamma
Madras High Court · (1901) ILR (Mad) 147
High Courts09 Jul 1900
Nazamuddin Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 344
Penal Code, 1860 (IPC) — Section 21(9)
Privy Council07 Jul 1900
Variangattil Palisseri Raman Menon Vs Thiruthipalli Raman Menon and others
Privy Council · (1900) 27 IndApp 231
High Courts07 Jul 1900Disposed Of
Ganga Baksh and Others Vs Rudar Singh
Allahabad High Court · (1900) 07 AHC CK 0008