JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,616 of 61,069
Kandasami Gramani Vs Jagathamba Ammal and Another
Madras High Court · (1900) 10 MLJ 353
Sri Raja Ramachendra Suru Vs President, District Board of Ganjam
Madras High Court · (1900) 10 MLJ 381
Subba Rao and Another Vs Sitaramayya
Madras High Court · (1901) ILR (Mad) 118
Harish Chandra Shaha and Another Vs Chandra Mohan Dass
Calcutta High Court · (1901) ILR (Cal) 113
Bholanath Dass and Another Vs Prafulla Nath Kundu Chowdhry
Calcutta High Court · (1901) ILR (Cal) 122
Prokash Chunder Sarkar Vs Ram Prasad Pattak
Calcutta High Court · (1901) ILR (Cal) 302
Kothandarama Aiyar Vs Sivagnana Desikar alias Gnana Sambanda Pandarasannadhi
Madras High Court · (1901) 11 MLJ 128
Troylokhyanath Bose and Others Vs V.M.N. Macleod and Others
Calcutta High Court · (1901) ILR (Cal) 28
Bhut Nath Sircar and others Vs Ram Lall Sircar and others
Calcutta High Court · (1900) 08 CAL CK 0002
Sesha Ayyar and Another Vs Krishna Ayyangar and Others
Madras High Court · (1901) ILR (Mad) 96
Rahiman Vs Elahi Baksh
Calcutta High Court · (1901) ILR (Cal) 70
Parameshwar Nomosudsa Vs Kali Mohun Nomosudba
Calcutta High Court · (1901) ILR (Cal) 127
Janakdeary Sukul Vs Janki Koer and Others
Calcutta High Court · (1901) ILR (Cal) 427
Peary Mohun Mookerjee Vs Badul Chandra Bagdi and Others
Calcutta High Court · (1901) ILR (Cal) 205
Sunder Dasadh Vs Sital Mahto and Others
Calcutta High Court · (1901) ILR (Cal) 217
Parsi Hajra Vs Bandhi Dhanuk and Others
Calcutta High Court · (1901) ILR (Cal) 251
Narasayya Vs The Collector of Anantapur
Madras High Court · (1901) ILR (Mad) 95