High Courts07 Jul 1900
Queen-Empress Vs Nirmal Das and Others
Allahabad High Court · (1900) 07 AHC CK 0007
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,619 of 61,069
High Courts07 Jul 1900
Thiruthipalli Raman Menon and Others Vs Variangattil Palisseri Raman Menon
Madras High Court · (1901) ILR (Mad) 73
High Courts06 Jul 1900
Raman Singh and Others Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 411
Penal Code, 1860 (IPC) — Section 147Police Act, 1861 — Section 17
High Courts05 Jul 1900
Hara Kumary Chowdhurani and Others Vs R. Savi
Calcutta High Court · (1901) ILR (Cal) 314
Penal Code, 1860 (IPC) — Section 422
High Courts05 Jul 1900
Hem Kunwar and Another Vs Amba Prasad and Another
Allahabad High Court · (1900) 07 AHC CK 0003
High Courts04 Jul 1900
Shama Prosunno Bose Mozumdar and Another Vs Brakoda Sundari Dasi
Calcutta High Court · (1901) ILR (Cal) 146
High Courts03 Jul 1900
Babaluddin Mahomed and Others Vs Dwarka Nath Singha
Calcutta High Court · (1901) ILR (Cal) 166
Bengal Tenancy Act, 1885 — Section 48(a)
High Courts03 Jul 1900
Prasanna Kumari Chowdhurani and Others Vs Hridoy Krishna Das and Others
Calcutta High Court · (1901) ILR (Cal) 142
High Courts03 Jul 1900
Hari Mahanti and Others Vs Patit Shahu
Calcutta High Court · (1900) ILR (Cal) 789
High Courts02 Jul 1900
Kali Prosad Mahisal and Another Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 7
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 407, 411
High Courts29 Jun 1900
Phul Chand Lal and Others Vs Kishmish Koer
Calcutta High Court · 6 Ind. Cas. 630
High Courts29 Jun 1900
Lalon Bibi and Parbati Bai and Others Vs Dhan Bibi and Another
Calcutta High Court · (1900) ILR (Cal) 801
High Courts29 Jun 1900Dismissed
Badri Das Vs Inayat Khan and Another
Allahabad High Court · (1900) 06 AHC CK 0004
High Courts29 Jun 1900Dismissed
T.H. Condon and A. Butterworth Vs The Muir Mills Company, Limited of Cawnpore
Allahabad High Court · (1900) 06 AHC CK 0001
High Courts28 Jun 1900
Kumudini Kanta Guha and Another Vs The Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 104
Penal Code, 1860 (IPC) — Section 414
High Courts28 Jun 1900
Lal Narain Singh and Another Vs Mahomed Rafiuddin
Calcutta High Court · (1901) ILR (Cal) 81
Civil Procedure Code, 1908 (CPC) — Section 2
Privy Council28 Jun 1900
Rajah Kotagiri Venkata Subbamma Rao Vs Rajah Vellanki Venkateama Rao
Privy Council · (1900) 27 IndApp 197
Privy Council28 Jun 1900
Kotaghiri Venkata Subbamma Rao Vs Vellanki Venkatarama Rao
Privy Council · (1901) 24 ILRPC 1
High Courts28 Jun 1900
Pahalwan Singh and Others Vs Narain Das
Allahabad High Court · (1900) 06 AHC CK 0002