High Courts24 Mar 1900
Fatimatulnissa Begum and Others Vs Sundar Das and Others
Calcutta High Court · (1900) ILR (Cal) 1004
Limitation Act, 1963 — Section 1(16)
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12,21,380 judgments in All Courts · page 60,625 of 61,069
Privy Council24 Mar 1900
Padapa Bin Bhujangapa Vs Swamirao Sheiniwas and another
Privy Council · (1900) 27 IndApp 86
Privy Council24 Mar 1900
Fatimatulnissa Begum and Others Vs Soonder Das and others
Privy Council · (1900) 27 IndApp 103
Privy Council24 Mar 1900
Girish Chunder Lahiri Vs Shoshi Shikhareswar Roy
Privy Council · (1900) 27 IndApp 110
Privy Council24 Mar 1900
Radhamoni Debi Vs The Collector of Khulna and others
Privy Council · (1900) 27 IndApp 136
Privy Council24 Mar 1900
Sah Lal Chand Vs Indarjit
Privy Council · (1900) 22 ILRPC 370 : (1900) 27 IndApp 93
High Courts24 Mar 1900Dismissed
In Re: Lachman and Another
Allahabad High Court · (1900) 03 AHC CK 0003
High Courts23 Mar 1900
Ahmed Hossein Vs The Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 692
Arms Act, 1959 — Section 19, 20, 25Criminal Procedure Code, 1898 (CrPC) — Section 165
High Courts23 Mar 1900
Mokhoda Dassee Vs Nundo Lall Haldar and Others
Calcutta High Court · (1900) ILR (Cal) 555
High Courts23 Mar 1900
Guruvajamma Vs Venkatakrishnama Chetti and Others
Madras High Court · (1901) ILR (Mad) 34
Court Fees Act, 1870 — Section 7(IV)(d)
High Courts21 Mar 1900
Set Umedmal and Another Vs Srinath Ray and Another
Calcutta High Court · (1900) ILR (Cal) 810
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts21 Mar 1900
Raghava Charry Vs Oriental Life Assurance Company
Madras High Court · (1900) 10 MLJ 236
High Courts20 Mar 1900
Amrita Lal Mitter Vs Manick Lal Mullick and Others
Calcutta High Court · (1900) ILR (Cal) 551
High Courts19 Mar 1900
In Re: Second-Grade Pleader
Madras High Court · (1901) ILR (Mad) 83
Legal Practitioners Act, 1879 — Section 14, 40
High Courts19 Mar 1900
Lingam Krishna Bhupati Devu Vs Vikrama Devu
Madras High Court · (1900) 10 MLJ 256
High Courts19 Mar 1900
Seshayya Chettiar Vs Chengayya Chettiar and Another
Madras High Court · (1901) ILR (Mad) 31
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Mar 1900
Manikapalli Ramayya Vs Chinna Rangayya and Another
Madras High Court · (1900) 10 MLJ 234
Transfer of Property Act, 1882 — Section 53
High Courts15 Mar 1900
Pachiakutti Udaiyan Vs Panchanada Patten and Another
Madras High Court · (1900) 10 MLJ 204
Civil Procedure Code, 1908 (CPC) — Section 43