High Courts25 Jan 1896Dismissed
R. Wall and Another Vs J.E. Howard and Others
Allahabad High Court · (1896) ILR (All) 215
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,630 of 60,970
High Courts24 Jan 1896
Matru Mal and Another Vs Tulsi Prasad
Allahabad High Court · (1896) ILR (All) 210
High Courts23 Jan 1896
Seshagiri Rau and Others Vs Rama Rau and Another
Madras High Court · (1896) ILR (Mad) 448
High Courts21 Jan 1896Dismissed
Abbasi Begam Vs Nanhi Begam and Others
Allahabad High Court · (1896) ILR (All) 206
High Courts18 Jan 1896Dismissed
Balwant Singh Vs Umed Singh
Allahabad High Court · (1896) ILR (All) 203
High Courts17 Jan 1896
Harendra Lall Roy Vs Sarvamangala Dabee and Others
Calcutta High Court · (1897) ILR (Cal) 183
High Courts17 Jan 1896
Sm. Survomongola Debi and others Vs Harendra Lall Roy
Calcutta High Court · (1896) 01 CAL CK 0003
High Courts17 Jan 1896
Naranappa and Another Vs Samacharlu
Madras High Court · (1896) ILR (Mad) 382
Transfer of Property Act, 1882 — Section 99
High Courts15 Jan 1896Dismissed
The Himalaya Bank Limited Vs Muhammad Yusuf
Allahabad High Court · (1896) ILR (All) 198
High Courts15 Jan 1896
Queen-Empress Vs Bhashyam Chetti
Madras High Court · (1896) ILR (Mad) 209
Madras City Police Act, 1888 — Section 42, 47
High Courts14 Jan 1896
Dwarika Nath Addya Vs Jagobandhu Dey Poddar
Calcutta High Court · (1896) ILR (Cal) 446
Probate and Administration Act, 1881 — Section 90(4)
High Courts13 Jan 1896
Queen-Empress Vs Banka Patni and Others
Calcutta High Court · (1896) ILR (Cal) 414
Press and Registration of Books Act, 1867 — Section 12(3)
High Courts10 Jan 1896
Gous : Vs Khawas Ali Khan
Calcutta High Court · (1896) ILR (Cal) 450
Registration Act, 1877 — Section 17(b), 49
High Courts08 Jan 1896
A. Yule and Co. Vs Mahomed Hossain and Others
Calcutta High Court · (1897) ILR (Cal) 124
Contract Act, 1872 — Section 107
High Courts08 Jan 1896
Raja Sreenath Roy and Others Vs Raja Peary Mohan Mookerjee
Calcutta High Court · 39 Ind. Cas. 205
Limitation Act, 1877 — Article 115Negotiable Instruments Act, 1881 (NI) — Section 74
High Courts07 Jan 1896
Chintamony Dutt Vs Mohesh Chundra Banerjee and Others
Calcutta High Court · (1896) ILR (Cal) 454
High Courts06 Jan 1896
Queen-Empress Vs Ashwini Kumar Ghose
Calcutta High Court · (1896) ILR (Cal) 421
Village Chaukidari Act, 1870 — Section 8