High Courts01 Jan 1900
MANJU JAIN Vs KAPIL SHARMA
Madhya Pradesh High Court · (1900) 01 MP CK 0003
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,632 of 61,069
High Courts01 Jan 1900
MANJU NAVLANI Vs KANIRAM
Madhya Pradesh High Court · (1900) 01 MP CK 0002
Code of Criminal Procedure, 1973, Section 397, Section 401 - Calling for records to exercise powers of revision - High Courts powers of revisionIndian Penal Code, 1860
High Courts01 Jan 1900
Mannu Raje Trust Vs Mohammad Ajad & Others
Madhya Pradesh High Court · (1900) 01 MP CK 0001
Code of Criminal Procedure, 1973, Section 397, Section 401 - Calling for records to exercise powers of revision - High Courts powers of revisionIndian Penal Code, 1860
High Courts22 Dec 1899Disposed Of
Rampal Singh Vs Murry and Co.
Allahabad High Court · (1900) ILR (All) 164
High Courts20 Dec 1899Dismissed
Fakira Pasban Vs Bibi Azimunnissa
Calcutta High Court · (1899) 12 CAL CK 0015
High Courts20 Dec 1899
Bibi Azimunnissa Vs Fakera Pasban
Calcutta High Court · (1900) ILR (Cal) 540
Bengal Tenancy Act, 1885 — Article 3Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Section 22
High Courts20 Dec 1899
Murlidhar and Others Vs Pem Raj and Others
Allahabad High Court · (1900) ILR (All) 205
High Courts19 Dec 1899
Preonath Chattopadhya Vs Ashutosh Ghose and Others
Calcutta High Court · (1900) ILR (Cal) 358
Specific Relief Act, 1877 — Section 27
Privy Council19 Dec 1899
Gnanasambanda Pandara Sannadhi Vs Velu Pandaram and another
Privy Council · (1899) 27 IndApp 69
High Courts19 Dec 1899
Zamir Hasan and Another Vs Sundar and Another
Allahabad High Court · (1900) ILR (All) 199
High Courts18 Dec 1899
Fani Bhusan Roy Chowdhury Vs Bama Sundari Debi
Calcutta High Court · (1899) 12 CAL CK 0007
High Courts16 Dec 1899Dismissed
Abdur Rahim Vs The Municipal Board of Koil
Allahabad High Court · (1900) ILR (All) 143
High Courts16 Dec 1899
Kanhia Lal Vs Debi Das and Another
Allahabad High Court · (1900) ILR (All) 141
High Courts15 Dec 1899
M.J. Powell Vs The Municipal Board of Mussoorie
Allahabad High Court · (1900) ILR (All) 123
High Courts15 Dec 1899Dismissed
Vachooru Balarami Reddy and Others Vs Vachooru Ramamma and Another
Madras High Court · 18 Ind. Cas. 698
High Courts14 Dec 1899
Durga Charan Sarkar Vs Jotindra Mohan Tagore and Others
Calcutta High Court · (1900) ILR (Cal) 493
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts14 Dec 1899
Kunhi Moosa Vs Akath Makki and Others
Madras High Court · (1900) ILR (Mad) 478 : (1900) 10 MLJ 98
High Courts13 Dec 1899
Jogemaya Dasi and Others Vs William Sheriff
Calcutta High Court · (1900) ILR (Cal) 535
Bengal Tenancy Act, 1885 — Section 15
High Courts13 Dec 1899
Mohunt Das Vs Nil Komul, Dewan and another
Calcutta High Court · (1899) 12 CAL CK 0005