High Courts05 Dec 1899
Narasimha Nayanivaru Vs Ramalingama Rao and Another
Madras High Court · (1900) 10 MLJ 104
Registration Act, 1877 — Section 21
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,634 of 61,069
High Courts04 Dec 1899
Suja Uddin Vs Reazuddin and Another
Calcutta High Court · (1900) ILR (Cal) 414
High Courts04 Dec 1899
Abdul Rahman and others Vs Mahomed Azim, Decree-holder
Calcutta High Court · (1899) 12 CAL CK 0016
High Courts04 Dec 1899
Venkatasubba Naidu Vs W.D. Smith and Others
Madras High Court · (1900) 10 MLJ 116
High Courts01 Dec 1899
Jawad Ali and Another Vs Hurnandun Singh and Others
Calcutta High Court · (1900) ILR (Cal) 468
Specific Relief Act, 1877 — Section 27(b)Transfer of Property Act, 1882 — Section 54
High Courts01 Dec 1899
Narayana Aiyar and Another Vs Kumarasami Mudaliar and Another
Madras High Court · (1900) ILR (Mad) 537 : (1900) 10 MLJ 106
High Courts30 Nov 1899
Bhoopendra Narain Dutt and Others Vs Romon Krishna Dutt
Calcutta High Court · (1900) ILR (Cal) 417
Bengal Tenancy Act, 1885 — Section 52(b)
High Courts30 Nov 1899
Asmatulla and Others Vs The Empress
Calcutta High Court · (1899) 11 CAL CK 0019
High Courts30 Nov 1899
Ramdoyal Serowgie Vs Ram Deo and Another
Calcutta High Court · (1900) ILR (Cal) 269
High Courts30 Nov 1899
Panchu Singh alias Punchanan Singh Vs Umor Mahomed Sheikh
Calcutta High Court · (1899) 11 CAL CK 0011
High Courts30 Nov 1899
Queen-Empress Vs Somir Bowra alias Somir Baba
Calcutta High Court · (1900) ILR (Cal) 368
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts30 Nov 1899
Namburi Ghantiah Vs Saladi Papiah and Another
Madras High Court · (1900) 10 MLJ 101
High Courts29 Nov 1899
Srinibash Adak and others Vs Nogendra Nath Das Kolay and Badan Moni Dassi and another
Calcutta High Court · (1899) 11 CAL CK 0017
High Courts29 Nov 1899
Hridoy Mondal or Bangal and Others Vs Jagananda Das
Calcutta High Court · (1899) 11 CAL CK 0010
High Courts29 Nov 1899
Balaram Mondul Vs Kartick Chandra Roy Chaudhuri
Calcutta High Court · (1899) 11 CAL CK 0004
High Courts29 Nov 1899
Ratto Singh and Another Vs Kari Singh
Calcutta High Court · (1899) 11 CAL CK 0001
High Courts28 Nov 1899
Durga Tewari and Others Vs Rahman Buksh
Calcutta High Court · (1899) 11 CAL CK 0016
High Courts28 Nov 1899
Baikantha Nath Dutt Vs Gunga Prosad Patnayak and others
Calcutta High Court · (1899) 11 CAL CK 0006
High Courts28 Nov 1899
Deno Nath Santh Vs Nibaran Chandra Chuckerbutty and Others
Calcutta High Court · (1900) ILR (Cal) 422
Contract Act, 1872 — Section 74
Privy Council28 Nov 1899
Roshan Singh Vs Balwant Singh
Privy Council · (1900) 22 ILRPC 191 : (1899) 27 IndApp 51