High Courts28 Nov 1899
Ramanarasu Vs Buchamma
Madras High Court · (1900) ILR (Mad) 282 : (1900) 10 MLJ 62
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,635 of 61,069
High Courts27 Nov 1899
Brahmomoyi Dasi Vs Andi Si
Calcutta High Court · (1900) ILR (Cal) 376
Limitation Act, 1877 — Section 4
High Courts24 Nov 1899
Pran Nath Mitter Vs Haro Mohun Roy Churamoni and Others
Calcutta High Court · (1900) ILR (Cal) 364
Bengal Tenancy Act, 1885 — Section 102(h)
High Courts24 Nov 1899
Gahar Khalipa Bipari and Another Vs Kasi Muddi Jamadar
Calcutta High Court · (1900) ILR (Cal) 415
High Courts24 Nov 1899Dismissed
Goluk Chunder Das and others Vs Ram Sunker Sutt
Calcutta High Court · (1899) 11 CAL CK 0008
High Courts24 Nov 1899
Hara Mohan Rai Churamoni and others Vs Pran Nath Mitter
Calcutta High Court · (1899) 11 CAL CK 0003
High Courts23 Nov 1899
Monomohini Chowdhurani and Another Vs Nara Narayan Roy Chaudhri and Another
Calcutta High Court · (1899) 11 CAL CK 0009
High Courts23 Nov 1899
Thesiga Aiyangar Vs Srinivasa Mudaliar and Others
Madras High Court · (1900) 10 MLJ 25
High Courts22 Nov 1899
Kedar Chandra Roy and Another Vs Girish Chandra Chowdhry and Others
Calcutta High Court · (1900) ILR (Cal) 473
Bengal Tenancy Act, 1885 — Section 22
High Courts22 Nov 1899Dismissed
Girish Chandra Chaudhuri and Others Vs Kedar Chandra Roy, and Another
Calcutta High Court · (1899) 11 CAL CK 0018
High Courts21 Nov 1899Allowed
Jhamman Lal and Another Vs Kewal Ram
Allahabad High Court · (1900) ILR (All) 121
High Courts21 Nov 1899
Municipal Council of Tanjore Vs Umamba Boy Sahib
Madras High Court · (1900) ILR (Mad) 523 : (1900) 10 MLJ 138
High Courts21 Nov 1899
Venkatakrishna Aiyar Vs Thiyagaraja Chetti and Others
Madras High Court · (1900) ILR (Mad) 521 : (1900) 10 MLJ 145
Transfer of Property Act, 1882 — Section 93
High Courts21 Nov 1899
Thaleri Pathumma Vs Thandora Muhammad
Madras High Court · (1900) 10 MLJ 110
Transfer of Property Act, 1882 — Section 99
High Courts20 Nov 1899
Abdul Hossein and Others Vs Kasi Sahu by his Mother Debi Sahuni
Calcutta High Court · (1900) ILR (Cal) 362
High Courts20 Nov 1899Disposed Of
Chand Mal and Others Vs Lachhmi Narain
Allahabad High Court · (1900) ILR (All) 162
High Courts18 Nov 1899
W.J. Ellis Vs The Municipal Board of Mussoorie
Allahabad High Court · (1900) ILR (All) 111
High Courts17 Nov 1899
Rama Naidu and Others Vs Sri Mahant Ramakissori Dossjivaru
Madras High Court · (1900) 10 MLJ 26
High Courts16 Nov 1899
Shanmugam Pillai and Another Vs Sankaramurti Mudaliar and Another
Madras High Court · (1900) 10 MLJ 109
High Courts15 Nov 1899Dismissed
Queen-Empress Vs Ganga Din
Allahabad High Court · (1900) ILR (All) 118