High Courts06 Nov 1899
Erusappa Mudaliar Vs The Commercial and Land Mortgage Bank Limited
Madras High Court · (1900) ILR (Mad) 377 : (1900) 10 MLJ 91
Transfer of Property Act, 1882 — Section 88
JUDGMENT DATABASE
Search 12,21,365 Indian judgments.
12,21,365 judgments in All Courts · page 60,636 of 61,069
High Courts01 Nov 1899
Mohan Theta and Others Vs Rai Chand Basui
Calcutta High Court · (1899) 11 CAL CK 0002
High Courts24 Oct 1899
Perimbra Nayar and Others Vs Subrahmanya Pattar and Others
Madras High Court · (1900) ILR (Mad) 445 : (1900) 10 MLJ 61
High Courts23 Oct 1899
Pathmanabha Chettiar Vs Mrs. Mercy Williams and Others
Madras High Court · (1900) ILR (Mad) 239 : (1900) 10 MLJ 10
Succession Act, 1865 — Section 84
High Courts23 Oct 1899
Samulo and Another Vs Gowrachandra Gajapathi Narayana Deo and Others
Madras High Court · (1900) 10 MLJ 206
High Courts19 Oct 1899
Veerabhadra Varaprasada Row Vs Vellanki Venkatadri
Madras High Court · (1900) 10 MLJ 114
Limitation Act, 1963 — Article 131
High Courts17 Oct 1899
Hanumantu Mallesam Naidu and Others Vs Jugala Panda and Others
Madras High Court · (1900) 10 MLJ 34
High Courts17 Oct 1899
Ana Kumarasami Reddiar Vs Subbaraya Reddiar and Others
Madras High Court · (1900) ILR (Mad) 314 : (1900) 10 MLJ 51
High Courts03 Oct 1899
Ishan Chandra Kalla and Another Vs Dina Nath Badhak
Calcutta High Court · (1900) ILR (Cal) 174
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 350
High Courts07 Sept 1899
Rajnarain Bhadury and Others Vs Ashutosh Chuckerbutty
Calcutta High Court · (1900) ILR (Cal) 44
Succession Act, 1925 — Section 92
High Courts07 Sept 1899
Kiran Chandra Roy and Others Vs Preonath Mitter and Others
Calcutta High Court · (1900) ILR (Cal) 290
Evidence Act, 1872 — Section 35
High Courts06 Sept 1899
Harnabh Pershad alias Rajajee Vs Mandil Dass
Calcutta High Court · (1900) ILR (Cal) 379
High Courts06 Sept 1899
Queen-Empress Vs Natu and Another
Calcutta High Court · (1900) ILR (Cal) 137
Criminal Procedure Code, 1898 (CrPC) — Section 337(2), 339(3)
High Courts05 Sept 1899
Queen-Empress Vs Deodhar Singh and Another
Calcutta High Court · (1900) ILR (Cal) 144
Criminal Procedure Code, 1898 (CrPC) — Section 307, 4(1)(n)Penal Code, 1860 (IPC) — Section 218
High Courts01 Sept 1899
Brojo Kanto Das and others Vs Tufaun Das and others
Calcutta High Court · (1899) 09 CAL CK 0003
High Courts31 Aug 1899Dismissed
Durga Churn Mukhopadhya Vs Chandra Nath Gupta Chowdry and Others
Calcutta High Court · (1899) 08 CAL CK 0016
High Courts29 Aug 1899
Satis Chandra Das Bose Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 172
Penal Code, 1860 (IPC) — Section 211
High Courts29 Aug 1899
Kamala Kant Sen Vs Abul Barkat alias Habibulla and Others
Calcutta High Court · (1900) ILR (Cal) 180
Limitation Act, 1963 — Article 120, 62, 97Transfer of Property Act, 1882 — Section 73
High Courts24 Aug 1899
Simbhoo Ram Lall and Others Vs Kari Hazari
Calcutta High Court · (1899) 08 CAL CK 0025
High Courts23 Aug 1899
Averam Das Mochi Vs Abdul Rahim
Calcutta High Court · (1900) ILR (Cal) 131
Criminal Procedure Code, 1898 (CrPC) — Section 2(3), 370