High Courts12 Dec 1899Dismissed
Chintamoni Sahu Vs Upendra Nath Sarnokae and Others
Calcutta High Court · (1899) 12 CAL CK 0002
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12,21,380 judgments in All Courts · page 60,633 of 61,069
High Courts12 Dec 1899
Singaracharlu Vs Upendraiya
Madras High Court · (1900) 10 MLJ 69
Evidence Act, 1872 — Section 91, 92
High Courts11 Dec 1899Dismissed
Balwant Singh Vs The Secretary of State for India in Council
Allahabad High Court · (1900) ILR (All) 139
High Courts11 Dec 1899
Ram Bharose Vs Kallu Mal and Others
Allahabad High Court · (1900) ILR (All) 135
High Courts09 Dec 1899
Shama Charn Kundu Vs Khettromoni Dasi
Calcutta High Court · (1900) ILR (Cal) 521
Privy Council09 Dec 1899
Moothia Chetty and Others Vs Ah Shain Shoke and others
Privy Council · (1900) 27 ILRPC 403
Privy Council09 Dec 1899
Shankar Baksh Vs Bulwant Singh and others
Privy Council · (1900) 27 ILRPC 333
Privy Council09 Dec 1899
Tara Lal Singh Vs Sarobur Singh and others
Privy Council · (1900) 27 ILRPC 407 : (1899) 27 IndApp 33
Privy Council09 Dec 1899
Haranund Chetlangia Vs Ram Gopal Chetlangia and another
Privy Council · (1900) 27 ILRPC 639 : (1899) 27 IndApp 1
Privy Council09 Dec 1899
Mahomed Meera Ravuthar and Others Vs Savvasi Vijaya Raghunadha Gopalar
Privy Council · (1899) 27 IndApp 17
Privy Council09 Dec 1899
Thakur Shankar Buksh Vs Balwant Singh and others
Privy Council · (1899) 27 IndApp 79
High Courts08 Dec 1899
Phul Chand Ram Vs Nursingh Pershad Misser
Calcutta High Court · (1901) ILR (Cal) 73
High Courts08 Dec 1899
Sm. Denomoyee Dassee Vs Sm. Chooney Money Dassee
Calcutta High Court · (1899) 12 CAL CK 0003
High Courts07 Dec 1899
Robert Watson and Co. Ltd. Vs Ambica Dasi and Others
Calcutta High Court · (1900) ILR (Cal) 529
High Courts05 Dec 1899
Raj Narain Mitter Receiver to the Paikpara Estate Vs Ekadasi Bag
Calcutta High Court · (1900) ILR (Cal) 793
Criminal Procedure Code, 1898 (CrPC) — Section 521