Privy Council07 Jul 1898
Ram Churn Singh Vs Ranigunge Coal Association Limited
Privy Council · (1898) 25 IndApp 210
JUDGMENT DATABASE
Search 12,19,647 Indian judgments.
12,19,647 judgments in All Courts · page 60,575 of 60,983
High Courts07 Jul 1898Dismissed
Chattar Mal Vs Thakuri and Another
Allahabad High Court · (1898) ILR (All) 512
High Courts07 Jul 1898Disposed Of
Sheo Ram and Another Vs Har Prasad and Another
Allahabad High Court · (1898) ILR (All) 506
High Courts06 Jul 1898Allowed
Nilmadhab Bose and others Vs Ananta Ram Bagdi and others
Calcutta High Court · (1898) 07 CAL CK 0025
High Courts06 Jul 1898
Nobo Kumar Bhuttacharjee and Others Vs Kumar Nath Bhuttacharjee and Others
Calcutta High Court · (1899) ILR (Cal) 241
High Courts05 Jul 1898Disposed Of
Queen-Empress Vs Jasoda Nand
Allahabad High Court · (1898) ILR (All) 501
High Courts04 Jul 1898Dismissed
Pran Krishna Tewary and others Vs Jadu Nath Trivedy
Calcutta High Court · (1898) 07 CAL CK 0029
High Courts01 Jul 1898Disposed Of
Abid Husen Vs Bashir Ahmed
Allahabad High Court · (1898) ILR (All) 499
High Courts30 Jun 1898Disposed Of
Behari Lal and Others Vs Muhammad Muttaki
Allahabad High Court · (1898) 06 AHC CK 0006
High Courts30 Jun 1898Dismissed
Mul Chand and Others Vs Ram Ratan and Another
Allahabad High Court · (1898) ILR (All) 493
High Courts29 Jun 1898
Durga Prosonno Bose Vs Raghu Nath Dass and Others
Calcutta High Court · (1899) ILR (Cal) 254
High Courts28 Jun 1898
Anant Ram Marwari, Surjmal Marwari and Baki Moharaj Vs Mansoob Roy
Calcutta High Court · (1898) 06 CAL CK 0020
High Courts27 Jun 1898
Nirmul Chunder Bandopadhya Vs Srimati Saratmani Debya
Calcutta High Court · (1898) 06 CAL CK 0010
High Courts27 Jun 1898Dismissed
The N.-W.P. Club Vs Sadullah
Allahabad High Court · (1898) ILR (All) 497
High Courts27 Jun 1898Disposed Of
Chatarbuj Das Vs Ganesh Ram
Allahabad High Court · (1898) ILR (All) 474
High Courts27 Jun 1898Dismissed
Ranjit Vs Radha Rani and Another
Allahabad High Court · (1898) ILR (All) 476
High Courts24 Jun 1898Dismissed
Ambika Churn Mozumdar, Chairman, Faridpur Municipality Vs Satish Chunder Sen
Calcutta High Court · (1898) 06 CAL CK 0007
Privy Council24 Jun 1898
Mahant Govind Rao Vs Sita Ram Kesho and others
Privy Council · (1899) 21 ILRPC 53
Privy Council24 Jun 1898
Sita Ram Kesho and Others Vs Mahant Govind Rao
Privy Council · (1898) 25 IndApp 195