High Courts17 Jul 1902
Emperor Vs Zawar Rahman
Calcutta High Court · (1904) ILR (Cal) 142
Criminal Procedure Code, 1898 (CrPC) — Section 288
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,574 of 61,069
High Courts14 Jul 1902
Bhobani Nath Chuckerbutty and Others Vs Land Acquisition Deputy Collector of Bogra and Moharaja Jotindra Mohun Tagore
Calcutta High Court · (1902) 07 CAL CK 0018
High Courts11 Jul 1902
Rakhal Chandra Shaha and Others Vs Kailash Chandra Sarkar
Calcutta High Court · (1902) 07 CAL CK 0014
High Courts10 Jul 1902
Harbans Singh and Others Vs Fakir Das
Calcutta High Court · (1902) 07 CAL CK 0028
High Courts10 Jul 1902
Nundo Kumar Nasker Vs Banomali Gayan
Calcutta High Court · (1902) 07 CAL CK 0026
High Courts10 Jul 1902
Radhabullav Roy Vs Benode Behari Chatterjee
Calcutta High Court · (1902) 07 CAL CK 0016
High Courts10 Jul 1902Allowed
Krishna Gopal Sadhani Vs A. B. Miller
Calcutta High Court · (1902) ILR (Cal) 803
High Courts10 Jul 1902
Krista Alhadini Dasi Vs Radha Syam Panday and another
Calcutta High Court · (1902) 07 CAL CK 0009
High Courts10 Jul 1902Dismissed
Hingu Lal Vs Baldeo Ram and Others
Allahabad High Court · (1902) ILR (All) 553
Privy Council09 Jul 1902
Subramanian Chettiar Vs Arunachalam Chettiar and others
Privy Council · (1902) 29 IndApp 138
Privy Council09 Jul 1902
Gokul Mandar Vs Pudmanund Singh
Privy Council · (1902) 29 ILRPC 707 : (1902) 29 IndApp 196
High Courts09 Jul 1902Dismissed
Daulat Ram and Others Vs Parmanand
Allahabad High Court · (1902) ILR (All) 549
High Courts09 Jul 1902
Subramanian Chettiar Vs Arunachalam Chettiar
Madras High Court · (1902) ILR (Mad) 608 : (1902) ILR (Mad) 603
Evidence Act, 1872 — Section 92
High Courts07 Jul 1902
Jadu Nandan Goswami Vs Ashutosh Goswami
Calcutta High Court · (1902) ILR (Cal) 688
Companies Act, 1956 — Section 136, 173, 214, 77
High Courts07 Jul 1902
Ghansham Singh Vs Badiya Lal and Another
Allahabad High Court · (1902) ILR (All) 547
High Courts04 Jul 1902
Singer Manufacturing Co. Vs Baijnath
Calcutta High Court · (1902) 07 CAL CK 0025
High Courts04 Jul 1902Disposed Of
Batul Bibi Vs Sham Das and Another
Allahabad High Court · (1902) ILR (All) 538