Privy Council02 Aug 1902
Ram Nundun Singh Vs Janki Koer
Privy Council · (1902) 29 ILRPC 828 : (1902) 29 IndApp 178
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,573 of 61,069
High Courts01 Aug 1902
Basudeb Giri and Others Vs Brojo Mohan Jana and Others
Calcutta High Court · (1902) 08 CAL CK 0005
High Courts01 Aug 1902Dismissed
Nityanund Roy Vs Juggat Chandra Guha and Durga Sundari and another
Calcutta High Court · (1902) 08 CAL CK 0001
High Courts01 Aug 1902
Rangasami Konan Vs Sellaperumal Padayachi and Others
Madras High Court · (1903) 13 MLJ 3
High Courts01 Aug 1902
Maharaja of Vizianagaram Vs Lingam Krishna Bhupati and Others
Madras High Court · (1902) 12 MLJ 473
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts25 Jul 1902
Mahammad Faiz Chowdhury Vs E.F. Sandys
Calcutta High Court · 53 Ind. Cas. 737
Bengal Tenancy Act, 1885 — Section 100, 95, 98
High Courts25 Jul 1902
Golam Ahad Chowdhry Vs Judhister Chundra Shaha
Calcutta High Court · (1902) 07 CAL CK 0008
High Courts25 Jul 1902
Viraraghava Perumalayya Vs Sitaramayya
Madras High Court · (1903) ILR (Mad) 361 : (1902) 12 MLJ 401
Religious Endowments Act, 1863 — Section 16
High Courts24 Jul 1902
Brojendra Lal Sirkar Vs King-Emperor
Calcutta High Court · (1902) 07 CAL CK 0006
High Courts24 Jul 1902
Muhammad Kani Rowthan Vs Visvanatha Aiyar and Others
Madras High Court · (1903) ILR (Mad) 337 : (1902) 12 MLJ 471
High Courts23 Jul 1902
Ramamurthi Aiyar and Another Vs Subramania Aiyar and Others
Madras High Court · (1902) 12 MLJ 385
High Courts23 Jul 1902
Narasinga Row Vs Muthaya Pillai
Madras High Court · (1903) ILR (Mad) 362 : (1902) 12 MLJ 389
High Courts22 Jul 1902
Saroda Prosad Singh and others Vs The Emperor
Calcutta High Court · (1902) 07 CAL CK 0024
High Courts22 Jul 1902
Ram Krista Patra Vs Aghore Naskar and others
Calcutta High Court · (1902) 07 CAL CK 0012
Privy Council22 Jul 1902
Gajadhar Bakhsh Singh Vs Partab Bahadur Singh, Minor By His Next Friend Jagmohan Singh
Privy Council · (1902) 24 ILRPC 521
High Courts21 Jul 1902
Beni Madhab Kurmi Vs Kumud Kumar Biswas and another Karim Sikdar Vs Kanu Sirkar and others
Calcutta High Court · (1902) 07 CAL CK 0021
High Courts21 Jul 1902
Eshak Meah and Others Vs The Emperor
Calcutta High Court · (1902) 07 CAL CK 0001
High Courts17 Jul 1902Allowed
Akhoy Kumar Soor Vs Bejoy Chand Mohatap
Calcutta High Court · (1902) ILR (Cal) 813
Bengal Tenancy Act, 1885 — Section 160(g), 167Limitation Act, 1963 — Section 7