JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,571 of 61,069
High Courts29 Aug 1902Allowed
Ghanashyam Misser Vs Gobinda Moni Dasi
Calcutta High Court · (1902) 08 CAL CK 0023
High Courts28 Aug 1902
Nogendea-Nandini Dassi Vs Benoy Krishna Deb
Calcutta High Court · (1902) 08 CAL CK 0002
High Courts28 Aug 1902
Aiyyagari Venkataramayya and Another Vs Aiyyagari Ramayya
Madras High Court · (1902) ILR (Mad) 690
Transfer of Property Act, 1882 — Section 6(a)
High Courts27 Aug 1902
Ram Kamlessuri Pershad Singh Vs Sukhan Singh and Others
Calcutta High Court · (1902) 08 CAL CK 0018
High Courts27 Aug 1902
Shyama Charan Banerji Vs Mrinmayi Debi
Calcutta High Court · (1904) ILR (Cal) 79
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts27 Aug 1902Dismissed
Raghu Ram Hazra Vs Mohesh Chandra Bandopadhya and others
Calcutta High Court · (1902) 08 CAL CK 0006
High Courts26 Aug 1902
Moidin Kutti Vs Abdulla
Madras High Court · (1904) 14 MLJ 207
Criminal Procedure Code, 1898 (CrPC) — Section 33
High Courts22 Aug 1902Dismissed
Ezra Vs The Secretary of State and Others
Calcutta High Court · (1902) 08 CAL CK 0010
High Courts22 Aug 1902
Sivaraman Chetty and Another Vs Kuppumuthu Chetty
Madras High Court · (1903) 13 MLJ 72
High Courts21 Aug 1902
Kashiram and Another Vs Pandu and Others
Bombay High Court · (1904) ILR (Bom) 1
High Courts21 Aug 1902
Manjunatha Kamti Vs Devamma alias Gunthiamma
Madras High Court · (1903) ILR (Mad) 186 : (1902) 12 MLJ 444
Contract Act, 1872 — Section 251
High Courts20 Aug 1902
Suri Venkata Subbaraya Sastri Vs Darappareddi Kristnaya and Others
Madras High Court · 9 Ind. Cas. 566
High Courts20 Aug 1902
Suri Venkata Subbarayya Sastri Vs Darappareddi Kristnaiya and Others
Madras High Court · 7 Ind. Cas. 358
High Courts20 Aug 1902
Suri Venkata Subbaraya Sastri Vs Darappareddi Kristnaiya and O
Madras High Court · (1910) 20 MLJ 526