High Courts22 Oct 1902
V.R.R. Ramanatha Chettiar Vs Kamvatha Anthoni Udayan
Madras High Court · (1906) 16 MLJ 432
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,569 of 61,069
High Courts21 Oct 1902
Kalliyanasundaram Pillai, by his natural father and guardian Chidambara Pillai Vs Subba Moopanar alias Chinnathambi Moopanar and Others
Madras High Court · (1904) 14 MLJ 139
High Courts16 Oct 1902
Kalabariga Sivamma Vs Ravikanty Venkatramana Moorthy
Madras High Court · 4 Ind. Cas. 169
High Courts15 Oct 1902
Dhanram Ragho Vs Ganpat Sadashiv and Another
Bombay High Court · (1927) ILR (Bom) 62
High Courts15 Oct 1902
Ponnammal Vs Ratnam Asari
Madras High Court · (1903) 13 MLJ 144
Limitation Act, 1908 — Article 142
High Courts14 Oct 1902
Ponnammal Vs Kalithitha Moodelly
Madras High Court · (1903) 13 MLJ 143
Evidence Act, 1872 — Section 68
High Courts07 Oct 1902
Narayana Row Vs Dharmachar
Madras High Court · (1903) ILR (Mad) 514 : (1903) 13 MLJ 146
Evidence Act, 1872 — Section 110
High Courts03 Oct 1902
Ratnamasari Vs Akilandammal and Others
Madras High Court · (1903) ILR (Mad) 291 : (1903) 13 MLJ 27
Limitation Act, 1963 — Article 119
High Courts02 Oct 1902
Venkatasamy Naidu Vs Rangasamy Naidu
Madras High Court · (1903) 13 MLJ 428
Contract Act, 1872 — Section 25
High Courts02 Oct 1902
Annammal and Others Vs Venkataragavachari
Madras High Court · (1903) 13 MLJ 137
High Courts02 Oct 1902
Alagappa Chettiar Vs Tirunagavalli and Others
Madras High Court · (1903) 13 MLJ 377
High Courts29 Sept 1902
Ghulam Ghouse Sha and Sahib Kadiri Aergal Vs Venkatachalam Pillai
Madras High Court · (1903) 13 MLJ 316
High Courts26 Sept 1902
Adilakshmi and Another Vs Venkataramayya
Madras High Court · (1903) 13 MLJ 359
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts25 Sept 1902
Emperor Vs Varjivandas alias Kalidas Bhaidas
Bombay High Court · (1904) ILR (Bom) 54
Criminal Procedure Code, 1898 (CrPC) — Section 209, 423Penal Code, 1860 (IPC) — Section 109, 471
High Courts18 Sept 1902
Venkata Narasimha Appa Row Bahadur Zemindar Vema Reddy Abbuta Row Naiyudu Vs Sobhanadri Appa Row Bahadur Garu being minor by Manager, Munshi Syed Bandaji Sahib
Madras High Court · (1903) 13 MLJ 209
High Courts18 Sept 1902
Narayanasami Gurukkal, Vellasamy Tever and Another and Rajah Rajeswara Dorai Vs Irulappa Nadan and Others
Madras High Court · (1902) 12 MLJ 355