High Courts17 Nov 1902
Nawal Kunwar Vs Bakhtawar Singh and Others
Allahabad High Court · 17 Ind. Cas. 644
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,568 of 61,069
High Courts14 Nov 1902
Parbati Kumari Debi Vs Jagadis Chunder Dhabal
Calcutta High Court · (1902) ILR (Cal) 433
Privy Council14 Nov 1902
Ram Pershad Singh and Others Vs Lakhpati Koer and another
Privy Council · (1902) 30 IndApp 1
High Courts12 Nov 1902
Malkarjun Shidapa Vs The Southern Maratha Railway Company
Bombay High Court · (1904) ILR (Bom) 82
High Courts11 Nov 1902
Secretary of State for India in Council Vs Janardan Ganpatrao
Bombay High Court · (1904) ILR (Bom) 80
High Courts10 Nov 1902
Sinnu Sastryal alias Ramaswamy Sastryal and Venkatrama Sastryal and Another Vs Subramania Sastryal and Others
Madras High Court · (1903) 13 MLJ 227
High Courts07 Nov 1902
Venkataramanuja Reddiar and Another Vs Subbaraya Pillai
Madras High Court · (1903) 13 MLJ 299
High Courts07 Nov 1902
Sabapathy Chetty Vs Rangappa Naicken
Madras High Court · (1903) ILR (Mad) 495 : (1903) 13 MLJ 225
High Courts05 Nov 1902
Jadu Nath Mahta and Others Vs Jagadish Chandra Deb
Calcutta High Court · (1902) 11 CAL CK 0007
High Courts05 Nov 1902
Vaikuntam Ammangar Vs Kallapiran Aiyangar
Madras High Court · (1903) ILR (Mad) 497 : (1903) 13 MLJ 25
Contract Act, 1872 — Section 69
High Courts03 Nov 1902
Jhabu Singh and Others Vs G.B. Rutherford
Calcutta High Court · (1902) 11 CAL CK 0003
High Courts03 Nov 1902
Ramaswamy Iyah and Another Vs Kuppusawmi Iyah and Others
Madras High Court · (1903) 13 MLJ 351
Succession Act, 1925 — Section 96
High Courts29 Oct 1902
Arunachela Reddi and Another Vs Chidambara Reddi
Madras High Court · (1903) 13 MLJ 223
High Courts27 Oct 1902Allowed
In Re: Tarendra Nath Chatterjee, Mukhtear
Calcutta High Court · (1902) 10 CAL CK 0001
High Courts27 Oct 1902
Mathureswara Bhattar and Another Vs Karpura Kutti Bhattar and Another
Madras High Court · (1903) 13 MLJ 222
High Courts23 Oct 1902
Mohamedsha Khan Sahib and Others Vs Srinivasulu alias Srinivasa Rao and Others
Madras High Court · (1903) 13 MLJ 221