High Courts18 Sept 1902
Ramalinga Chetty Vs Pachaiappa Mudaly and Others
Madras High Court · (1903) 13 MLJ 354
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,570 of 61,069
High Courts18 Sept 1902
Venkata Narasimha Appa Row Vs Sobhanadri Appa Row and Others
Madras High Court · (1903) 13 MLJ 134
High Courts17 Sept 1902
The Sub-Collector of North Arcot Vs V.C. Seshachariar, 2nd Grade Pleader
Madras High Court · (1903) 13 MLJ 65
Legal Practitioners Act, 1879 — Section 13(c)
High Courts16 Sept 1902
Balaji Ramchandra Deshpande Vs Datto Ramchandra
Bombay High Court · (1904) ILR (Bom) 48
High Courts15 Sept 1902
Achutan Nambudri Vs Koman Nair and Others
Madras High Court · (1903) 13 MLJ 217
Registration Act, 1908 — Section 3
High Courts12 Sept 1902
Joitaram Ramkrishna Vs Ramkrishna Mandal and Another
Bombay High Court · (1904) ILR (Bom) 20
Transfer of Property Act, 1882 — Section 123
High Courts11 Sept 1902
Thomas Souza Vs Gulam Moidin Beari, purchaser from and representative of the Judgment-debtor and Another
Madras High Court · (1903) ILR (Mad) 438 : (1903) 13 MLJ 214
Specific Relief Act, 1877 — Section 9
High Courts09 Sept 1902
Innassi Muthu Pillai and Thomas Pillai and Another Vs Savuthia Pillai
Madras High Court · (1903) 13 MLJ 136
High Courts08 Sept 1902
Pandurang Babu Parab Vs Mahadaji Moreshvar Gokhale
Bombay High Court · (1904) ILR (Bom) 15
Transfer of Property Act, 1882 — Section 83
High Courts08 Sept 1902
Chidambara Pillai Vs Swaminathan and Another
Madras High Court · (1903) 13 MLJ 135
High Courts04 Sept 1902
Emperor Vs Malgowda Basgowda
Bombay High Court · (1904) ILR (Bom) 420
Penal Code, 1860 (IPC) — Section 471, 476
High Courts02 Sept 1902
In Re: Arumuga Sengundan and Another
Madras High Court · (1903) ILR (Mad) 188 : (1902) 12 MLJ 391
Criminal Procedure Code, 1898 (CrPC) — Section 145, 526
High Courts02 Sept 1902
Sri Rajah Venkata Narasimha Appa Row Bahadur Zemindar Vs Nootulapati Parvatulu
Madras High Court · (1903) 13 MLJ 81
High Courts01 Sept 1902
Sher Bahadur Sahu Vs M.H. Mackenzie and Others
Calcutta High Court · (1902) 09 CAL CK 0001
High Courts01 Sept 1902
Trimbak Tukaram Naik and Others Vs Bhagchand and Another
Bombay High Court · (1904) ILR (Bom) 14
High Courts01 Sept 1902
Pakuru Dasu Vs Bheemudu
Madras High Court · (1903) ILR (Mad) 430 : (1903) 13 MLJ 133
Madras Abkari Act, 1886 — Section 22
High Courts01 Sept 1902
Rangasamy Naicken Vs Jellibodi Naicken and Others
Madras High Court · (1903) ILR (Mad) 484 : (1903) 13 MLJ 131
High Courts01 Sept 1902
In Re: Pachai Ammal
Madras High Court · (1903) ILR (Mad) 189 : (1903) 13 MLJ 67
Criminal Procedure Code, 1898 (CrPC) — Section 195