High Courts03 Feb 1898Dismissed
Debi Singh Vs Muhammad Ismail Khan
Allahabad High Court · (1898) ILR (All) 296
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,572 of 60,970
High Courts03 Feb 1898
Ramanathan Chetti Vs Pulikutti Servai and Others
Madras High Court · (1898) ILR (Mad) 288 : (1898) 8 MLJ 121
Transfer of Property Act, 1882 — Section 108
High Courts03 Feb 1898
Ramanadan Chetti Vs Pulikutti Servai and Others
Madras High Court · (1898) ILR (Mad) 288
Transfer of Property Act, 1882 — Section 108(n)
High Courts02 Feb 1898
Ganjessar Koer and Another Vs The Collector of Patna
Calcutta High Court · (1898) ILR (Cal) 795
Probate and Administration Act, 1881 — Section 31
High Courts02 Feb 1898
Upendra Lal Mukerjee and Others Vs Girindra Nath Mukerjee and Nilratan Mukerjee and Others
Calcutta High Court · (1898) ILR (Cal) 565
High Courts02 Feb 1898
Chuni Lal Marwari Vs Shama Charan Misser and Others
Calcutta High Court · (1899) ILR (Cal) 238
Contract Act, 1872 — Section 23
High Courts02 Feb 1898Dismissed
Kedar Nath Vs Muzaffar Ali Khan
Allahabad High Court · (1898) ILR (All) 266
High Courts01 Feb 1898
Preo Nath Saha Vs Madhu Sudan Bhuiya
Calcutta High Court · (1898) 02 CAL CK 0022
High Courts01 Feb 1898
Madhu Sudan Bhuiya Vs Preonath Shaha
Calcutta High Court · (1898) ILR (Cal) 603
High Courts01 Feb 1898Dismissed
Brij Bhukhan Vs Durga Dat and Others
Allahabad High Court · (1898) ILR (All) 258
High Courts01 Feb 1898
Madras Railway Co. Vs Govinda Rau
Madras High Court · (1898) ILR (Mad) 172
Railways Act, 1890 — Section 72
High Courts01 Feb 1898
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1898) ILR (Mad) 422
High Courts01 Feb 1898
The Agent and Manager of the Madras Railway Company Vs Govinda Rao
Madras High Court · (1898) 8 MLJ 85
Railways Act, 1890 — Section 72
High Courts31 Jan 1898
Mothura Mohun Lahiri and Others Vs Mati Sarkar and Others
Calcutta High Court · (1898) ILR (Cal) 781
Bengal Tenancy Act, 1885 — Section 27, 29
High Courts31 Jan 1898Dismissed
Tepu Khan and two others Vs Rojoni Mohun Das and Srish Chundra Das and others
Calcutta High Court · (1898) 01 CAL CK 0005
High Courts31 Jan 1898
Rajani Mohun Das and Others Vs Tepu Khan and Others
Calcutta High Court · (1898) ILR (Cal) 522
Evidence Act, 1872 — Section 11, 13
High Courts31 Jan 1898Dismissed
Diwan Singh and Others Vs Jadho Singh
Allahabad High Court · (1898) ILR (All) 252
High Courts31 Jan 1898Dismissed
Jaikaran Bharti Vs Raghunath Singh
Allahabad High Court · (1900) ILR (All) 254