High Courts12 Dec 1902
Bishun Das Ghosh and Another Vs The King-Emperor
Calcutta High Court · (1902) 12 CAL CK 0016
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,566 of 61,069
High Courts12 Dec 1902
Mahalinga Nadar Vs Ganapati Subbien
Madras High Court · (1904) ILR (Mad) 528 : (1903) 13 MLJ 445
Contract Act, 1872 — Section 176
High Courts11 Dec 1902Dismissed
Ashrafuddin Ahmed Vs Bepin Behari Mullick
Calcutta High Court · (1902) 12 CAL CK 0004
High Courts11 Dec 1902
Banku Behari Shaha Vs Krishto Gobindo Joardar
Calcutta High Court · (1902) 12 CAL CK 0001
High Courts11 Dec 1902
In Re: Veruputti Penchalugaddi
Madras High Court · 4 Ind. Cas. 1061
Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts11 Dec 1902
Subudhi Rantho and Others Vs Balaram Padhi (deceased)
Madras High Court · (1903) ILR (Mad) 481 : (1903) 13 MLJ 123
Penal Code, 1860 (IPC) — Section 424
High Courts11 Dec 1902
Rangan Pattar Vs Lakshmi Neithiar and Others
Madras High Court · (1904) 14 MLJ 137
High Courts10 Dec 1902
Taramoni Chaudhurani Vs Gyanendra Mohan Chaudhuri and others
Calcutta High Court · (1902) 12 CAL CK 0028
High Courts10 Dec 1902
Sami Aiya Vs The King Emperor
Madras High Court · (1903) ILR (Mad) 478 : (1903) 13 MLJ 263
High Courts09 Dec 1902
Jehangir M. Cursetji Vs The Secretary of State for India in Council
Bombay High Court · (1904) ILR (Bom) 122
High Courts09 Dec 1902
Tribhovan Chunilal Vs The Ahmedabad Municipality
Bombay High Court · (1904) ILR (Bom) 144
Bombay District Municipal (Amendmend) Act, 1884 — Section 33(e)
High Courts09 Dec 1902
Balaji Raghunath Phadke Vs Ramchandra Kashi Patkar
Bombay High Court · (1904) ILR (Bom) 170
Transfer of Property Act, 1882 — Section 116
High Courts09 Dec 1902
Veerasokkara' represented by the Collector of Salem as Agent to the Court of Wards Vs Papiah
Madras High Court · (1904) ILR (Mad) 792 : (1903) 13 MLJ 258
High Courts08 Dec 1902
Raj Narain Mitter Vs Panna Chand Singh
Calcutta High Court · (1902) 12 CAL CK 0013
High Courts05 Dec 1902Allowed
Abdul Rahaman Vs Matiyar Rahaman
Calcutta High Court · (1902) 12 CAL CK 0011
High Courts05 Dec 1902
Jambu Chetty and Another Vs N.P.L. N. Palaniappa Chettiar
Madras High Court · (1903) ILR (Mad) 526 : (1903) 13 MLJ 252
Negotiable Instruments Act, 1881 (NI) — Section 94
High Courts04 Dec 1902Dismissed
Rasamoy Purkait and others Vs Srinath Moyra
Calcutta High Court · (1902) 12 CAL CK 0026
High Courts04 Dec 1902
East Indian Railway Co. Vs Toonya Ram
Calcutta High Court · (1902) 12 CAL CK 0024
High Courts04 Dec 1902
Toonya Ram Vs East Indian Railway Company
Calcutta High Court · (1902) 12 CAL CK 0014
High Courts04 Dec 1902
Nandubai Ayal Mangaldas Bhanji Vs Gau Bin Halia Bagal
Bombay High Court · (1904) ILR (Bom) 97
Stamp Act, 1899 — Article 24(I), 24