High Courts22 Dec 1902Dismissed
Nistarini Dassi Vs Nundo Lal Bose
Calcutta High Court · (1902) 12 CAL CK 0012
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,565 of 61,069
High Courts22 Dec 1902
Bibhuty Mohut Roy Vs Dasimonidassi
Calcutta High Court · 3 Ind. Cas. 393
Criminal Procedure Code, 1898 (CrPC) — Section 440
High Courts22 Dec 1902
Sakharam Shankar and Others Vs Ramchandra Babu Mohire
Bombay High Court · (1904) ILR (Bom) 181
High Courts22 Dec 1902
Dhondiram Bin Laxmon Vs Taba Savadan and Others
Bombay High Court · (1904) ILR (Bom) 214
Civil Procedure Code, 1908 (CPC) — Section 48, 54
High Courts19 Dec 1902Dismissed
Mohendra Nath Mukhopadhya Vs Samu Bibi and others
Calcutta High Court · (1902) 12 CAL CK 0003
High Courts18 Dec 1902
Sabid Mondul and Others Vs Lakshmi Mondul
Calcutta High Court · (1902) 12 CAL CK 0005
High Courts17 Dec 1902
Maharaja of Jeypore Vs Neladevi and Another
Madras High Court · (1904) ILR (Mad) 109 : (1903) 13 MLJ 151
Vizagapatam Agency Rules — Rule 31
High Courts17 Dec 1902
Gandham Veeraswami and Others Vs Manager, Pittapur Estate
Madras High Court · (1903) ILR (Mad) 518 : (1903) 13 MLJ 296
High Courts16 Dec 1902
Byramji Jamsetji Vs Chunilal Lalchand and Another
Bombay High Court · (1904) ILR (Bom) 172
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 52
High Courts15 Dec 1902
A.M. Dunne Vs Kumar Chandra Kisore
Calcutta High Court · (1902) 12 CAL CK 0009
High Courts13 Dec 1902Dismissed
Ram Anugra Narin Singh Vs Chowdhry Hanuman Sahai
Calcutta High Court · (1902) 12 CAL CK 0021
High Courts13 Dec 1902Dismissed
Ram Narain Joshi Vs Parmeswar Narain Mahta and Others
Calcutta High Court · (1902) 12 CAL CK 0010
Privy Council13 Dec 1902
Ram Narain Joshi Vs Parmeswar Narain Mahta and others
Privy Council · (1902) 30 IndApp 20
Privy Council13 Dec 1902
Maharaja Jagadindra Nath Roy Bahadoor Vs The Secretary of State For India In Council
Privy Council · (1902) 30 IndApp 44
Privy Council13 Dec 1902
Chowdhry Hanuman Sahai Vs Ram Anugra Narain Singh
Privy Council · (1902) 30 IndApp 41
Privy Council13 Dec 1902
Raja Raja Jee Bahadur Garu Vs Raja Parthasaradhi Appa Row
Privy Council · (1902) 30 IndApp 14