High Courts15 Jan 1903
Jehangir Rustomji Divecha Vs Bai Kukibai and Others
Bombay High Court · (1904) ILR (Bom) 182
Succession Act, 1865 — Section 3
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,564 of 61,069
High Courts15 Jan 1903
Sitaram Apaji Kode Vs Shridhar Anant Prabhu and Others
Bombay High Court · (1904) ILR (Bom) 189
Contract Act, 1872 — Section 38
High Courts14 Jan 1903Dismissed
Syed Hossein Ali Vs Abdur Rahim and Others
Calcutta High Court · (1903) 01 CAL CK 0005
High Courts13 Jan 1903
Balaji Narayan Gokhale Vs Nana Bin Babaji Ghatge and Others
Bombay High Court · (1904) ILR (Bom) 186
High Courts12 Jan 1903
Benodini Dassi and others Vs Peary Mohan Haldar and others
Calcutta High Court · (1903) 01 CAL CK 0014
High Courts09 Jan 1903Dismissed
Bhul Chand Patro Vs Palun Bas
Calcutta High Court · (1903) 01 CAL CK 0001
High Courts09 Jan 1903
Chintaman Nilkant and Another Vs Gangabai and Others
Bombay High Court · (1904) ILR (Bom) 184
High Courts08 Jan 1903Dismissed
Gopal Chunder Mandal Vs Bhoobun Mohun Chatterjee
Calcutta High Court · (1903) 01 CAL CK 0003
High Courts07 Jan 1903
Harendra Chandra Sarkar and Others Vs The Emperor
Calcutta High Court · (1903) 01 CAL CK 0022
High Courts07 Jan 1903
Keamuddi Vs Hara Mohan Mondul and Others
Calcutta High Court · (1903) 01 CAL CK 0012
High Courts06 Jan 1903Dismissed
Jogendra Nath Mukhopadhya Vs Nitai Churn Bundopadhya and others
Calcutta High Court · (1903) 01 CAL CK 0002
High Courts05 Jan 1903Dismissed
Kumar Basanta Kumar Rai and Others Vs Ram chandra roy chaudhry and Another
Calcutta High Court · (1903) 01 CAL CK 0015
High Courts01 Jan 1903
Kali Nath Mistri and Others Vs Abhoy Bepari and Others
Calcutta High Court · (1903) 01 CAL CK 0019
High Courts23 Dec 1902
Sharfudin Valad Tajudin and Others, Heirs of the Deceased Tajudin Vs Govind Bhikaji Bade and Others
Bombay High Court · (1904) ILR (Bom) 294
Evidence Act, 1872 — Section 90Registration Act, 1871 — Section 50
High Courts23 Dec 1902Allowed
Mutthumeenakshi Ammal Vs Chendra Sekhara Ayyar and Others
Madras High Court · (1902) 12 MAD CK 0002
High Courts22 Dec 1902Dismissed
Rai Nunda Lal Bose Vs Nistarini Dassee and Others
Calcutta High Court · (1902) 12 CAL CK 0023
High Courts22 Dec 1902
Fakir Chand Dey Vs Tincowri Dey and Others
Calcutta High Court · (1902) 12 CAL CK 0017