JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,563 of 61,069
High Courts23 Jan 1903Allowed
Elokeshi Dassi Vs Hari Prosad Soor
Calcutta High Court · (1903) 01 CAL CK 0025
High Courts23 Jan 1903
Kanhayalal Bhikaram and Others Vs Narhar Laxmanshet Vani
Bombay High Court · (1904) ILR (Bom) 193
High Courts23 Jan 1903
Kattai Mahammad Meera Mohiden and Another Vs The Secretary of State for India in Council and Another
Madras High Court · (1903) 13 MLJ 269
Limitation Act, 1963 — Article 10 Schedule 2, 14
High Courts22 Jan 1903
Syed Mahomed Nur and Another Vs Bikhan Mahton and Others
Calcutta High Court · (1903) 01 CAL CK 0017
High Courts22 Jan 1903
Kristo Kamini Dassi Vs Administrator-General of Bengal
Calcutta High Court · (1903) 01 CAL CK 0006
High Courts22 Jan 1903
Mahomed Isub and Another Vs Bashotappa Bin Takappa
Bombay High Court · (1904) ILR (Bom) 196
Specific Relief Act, 1877 — Section 9
High Courts21 Jan 1903
Srinivasa Ramanujachariar Vs Subbachariar by his Next Friend, Srinivasachariar and Another
Madras High Court · (1903) 13 MLJ 267
Limitation Act, 1963 — Article 120
High Courts21 Jan 1903Dismissed
Amirtham Vs Alwar Manikkam and Others
Madras High Court · (1903) 01 MAD CK 0005
High Courts21 Jan 1903Allowed
Chinna Narayudu Vs Harischendana Deo
Madras High Court · (1903) 01 MAD CK 0002
High Courts21 Jan 1903
Pandu Prabhu Vs Juje Lobo
Madras High Court · (1903) 01 MAD CK 0001
Transfer of Property Act, 1882 — Section 86, 87
High Courts20 Jan 1903Dismissed
Tullaram Vs The Corporation of Calcutta
Calcutta High Court · (1903) 01 CAL CK 0026
High Courts20 Jan 1903
Sabapathy Patter and Another Vs Murukhan and Others
Madras High Court · (1903) 13 MLJ 266
High Courts19 Jan 1903Dismissed
Ananda Das and Others Vs Rutnakar Panda and Others
Calcutta High Court · (1903) 01 CAL CK 0018
High Courts19 Jan 1903
Shariat Mondul Vs Surja Kant Acharja Bahadur
Calcutta High Court · (1903) 01 CAL CK 0011
High Courts19 Jan 1903
Jogini Mohan Chatterji Vs Bhoot Nath Ghosal
Calcutta High Court · (1904) ILR (Cal) 146
Evidence Act, 1872 — Section 115
High Courts15 Jan 1903Dismissed
Mothur Chandra Majumdar and others Vs Tara Sunkar Ghose and another
Calcutta High Court · (1903) 01 CAL CK 0024