High Courts25 Feb 1903
In Re: Vijiaraghavachariar
Madras High Court · (1903) 13 MLJ 171
Penal Code, 1860 (IPC) — Section 153
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,561 of 61,069
High Courts25 Feb 1903
Deno Bundhu Nundy Vs Hari Mati Dassee
Calcutta High Court · (1904) ILR (Cal) 480
Specific Relief Act, 1877 — Section 56
High Courts25 Feb 1903Dismissed
Benode Behary Mookerjee Vs Raj Narain Mitter
Calcutta High Court · (1903) 02 CAL CK 0004
High Courts24 Feb 1903Dismissed
Ram Kamal Shaha Vs Ahmad Ali
Calcutta High Court · (1903) 02 CAL CK 0013
High Courts24 Feb 1903
Sagun Balkrishnaset Kanekar and Another Vs Kaji Hussen Valad Kaji Ali and Others
Bombay High Court · (1904) ILR (Bom) 325
High Courts23 Feb 1903
In Re: Reference Under the Indian Stamp Act, 1899
Calcutta High Court · (1903) 02 CAL CK 0014
High Courts23 Feb 1903Dismissed
Ganga Prosad Vs Raj Coomar Singh
Calcutta High Court · (1903) 02 CAL CK 0006
High Courts19 Feb 1903
Gopinath Patnaik Vs Narain Das Banerjee
Calcutta High Court · (1903) 02 CAL CK 0007
High Courts19 Feb 1903
Kuppusamy Aiyar and Another Vs Venkataramier and Others
Madras High Court · (1905) 15 MLJ 462
High Courts18 Feb 1903
Narayan Manjaya and Another Vs Shri Ramchandra Devasthan, Moktesars Ganpaya Govind Shetti and Another
Bombay High Court · (1904) ILR (Bom) 242
High Courts13 Feb 1903
Ram Dayal Bagria and others Vs Shiva Lakshman Bhakat
Calcutta High Court · (1903) 02 CAL CK 0018
High Courts13 Feb 1903Allowed
Gonesh Das Bagria Vs Shiva Lakshman Bhakat
Calcutta High Court · (1903) 02 CAL CK 0008
High Courts13 Feb 1903Dismissed
Radha Nath Singh Vs Chandi Charan Singh
Calcutta High Court · (1903) 02 CAL CK 0002
High Courts13 Feb 1903Allowed
Bhupati Ram Vs Sourendra Mohun Tagore
Calcutta High Court · (1903) 02 CAL CK 0001
Privy Council12 Feb 1903
Gopal Hari Joshi Rayarikar Vs Vinayak Waman Joshi Rayarikar and others
Privy Council · (1904) 27 ILRPC 229
Privy Council12 Feb 1903
Vinayak Waman Joshi Rayarikar Vs Gopal Hari Joshi Rayarika and others
Privy Council · (1903) 30 IndApp 77
High Courts12 Feb 1903
Vasudevan Nambudri and Another Vs Krishna Pisharoti Karnavan and Manager of the Tarwad and Others
Madras High Court · (1903) 13 MLJ 274
Limitation Act, 1963 — Section 19
High Courts11 Feb 1903
Garling Vs Secretary of State for India
Calcutta High Court · (1903) 02 CAL CK 0011