High Courts05 Mar 1903
Appayya Bhattar Vs Vengu Bhatta and Others
Madras High Court · (1905) 15 MLJ 211
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,560 of 61,069
High Courts04 Mar 1903Allowed
Fazlur Rahim Abu Ahmed Vs Dwarka Nath Chowdhry
Calcutta High Court · (1903) 03 CAL CK 0025
High Courts04 Mar 1903Dismissed
Jiban Krishna Roy Vs Brojo Lal Sen
Calcutta High Court · (1903) 03 CAL CK 0018
High Courts04 Mar 1903Allowed
Ganga Ram Marwari Vs Jaiballav Narain Singh
Calcutta High Court · (1903) 03 CAL CK 0015
High Courts04 Mar 1903
Prosunno Kumar Sen Vs Mahabharat Saha and Others
Calcutta High Court · (1903) 03 CAL CK 0014
High Courts04 Mar 1903
Nathu Piraji Marwadi Vs Balwant Rao Bin Yeshwantrao and Another
Bombay High Court · (1904) ILR (Bom) 253
Contract Act, 1872 — Section 70
Privy Council04 Mar 1903
Syed Ashgar Reza Khan Vs Syed Mahomed Mehdi Hossein Khan and others
Privy Council · (1903) 30 IndApp 71
Privy Council04 Mar 1903
Dhurmodas Ghose Vs Mohori Bibee and another
Privy Council · (1903) 30 IndApp 114
High Courts04 Mar 1903Dismissed
Kunhimbi Umma and Another Vs Kandy Moithin and Others
Madras High Court · (1903) 03 MAD CK 0001
High Courts03 Mar 1903
Acting Sessions Judge Vs Kalagara Bapiah
Madras High Court · (1904) ILR (Mad) 54 : 7 Ind. Cas. 752
Criminal Procedure Code, 1898 (CrPC) — Section 195(4), 197, 215
High Courts03 Mar 1903
Doraswami Pillai Vs The King Emperor
Madras High Court · (1904) ILR (Mad) 52 : (1903) 13 MLJ 285
Penal Code, 1860 (IPC) — Section 353
High Courts02 Mar 1903Dismissed
Rajah Chelikani Venkata Gopala Rayanim Garu Vs Narayanasami Reddi
Madras High Court · (1903) 03 MAD CK 0017
High Courts01 Mar 1903Dismissed
Surendra Nath Sarma Vs Rai Mohan Das
Calcutta High Court · (1903) 03 CAL CK 0012
High Courts27 Feb 1903Dismissed
Chenna Malli Gowda Vs Emperor
Madras High Court · (1903) 02 MAD CK 0011
Penal Code, 1860 (IPC) — Section 211
High Courts27 Feb 1903
Narayan Bhagwan Gandhi Vs Shamrao Laxuman and Others
Bombay High Court · (1904) ILR (Bom) 246
Civil Procedure Code, 1908 (CPC) — Section 42, 43
High Courts27 Feb 1903
Lokenath Patra Vs Sanyasi Charan Manna
Calcutta High Court · (1903) 02 CAL CK 0003
High Courts27 Feb 1903
Edamanna Vs Kannan Nayar and Others and Manya Umma and Others
Madras High Court · (1903) 13 MLJ 322
Transfer of Property Act, 1882 — Section 85, 91
High Courts26 Feb 1903
Thakore Fatesingji Dipsangji Vs Bamanji Ardeshir Dalal
Bombay High Court · (1904) ILR (Bom) 335
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 51