High Courts10 Feb 1903
Jairamdas Ganeshdas and Another Vs Zamonlal Kissorilal
Bombay High Court · (1904) ILR (Bom) 232
Presidency Small Cause Courts Act, 1882 — Section 6Specific Relief Act, 1877 — Section 53
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,562 of 61,069
Privy Council10 Feb 1903
Gandhi Kachrabhai Kasturchand Vs The Gaekwar Sarkar of Baroda and another
Privy Council · (1904) 27 ILRPC 223 : (1903) 30 IndApp 60
High Courts09 Feb 1903
Aghore Nath Mookerjee Vs Administrator-General of Bengal
Calcutta High Court · (1903) 02 CAL CK 0017
High Courts09 Feb 1903
Natha Kupaji and Others Vs Maganchand Motiji and Others
Bombay High Court · (1904) ILR (Bom) 209
Transfer of Property Act, 1882 — Section 53
High Courts06 Feb 1903
Annada Sundari Chandalini Vs Kebulram Changa
Calcutta High Court · (1903) 02 CAL CK 0005
High Courts05 Feb 1903Allowed
Kali Charan Sirdar Vs Sarat Chunder Chowdhry
Calcutta High Court · (1903) 02 CAL CK 0016
High Courts05 Feb 1903
Nikunja Behari Chunda and Others Vs Maharaja Radha Kisore Manikya Bahadur
Calcutta High Court · 30 Ind. Cas. 944
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Feb 1903
Gopala Chetty Vs Subbier
Madras High Court · (1903) ILR (Mad) 604 : (1903) 13 MLJ 308
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts02 Feb 1903
Balvant Babaji Dhondge Vs Hirachand Gulabchand Gujar
Bombay High Court · (1904) ILR (Bom) 217
High Courts02 Feb 1903
Amirdam, minor by her Guardian, and Maternal uncle Muthukumara Chetty Vs Muthukumara Chetty
Madras High Court · (1903) 13 MLJ 303
Registration Act, 1908 — Section 21
High Courts30 Jan 1903
Sappani Asari Vs The Collector of Coimbatore
Madras High Court · (1903) ILR (Mad) 742 : (1903) 13 MLJ 472
High Courts30 Jan 1903Dismissed
Mohesh Chunder Das and Others Vs Hori Mohan Chakrabutty
Calcutta High Court · (1903) 01 CAL CK 0009
High Courts29 Jan 1903
Amriteshwari Debi and another Vs Darpa Narain Das and others
Calcutta High Court · (1903) 01 CAL CK 0023
High Courts29 Jan 1903Dismissed
Holland Bombay Trading Company Vs Buktear Mull and Bal Kissen
Calcutta High Court · (1903) 01 CAL CK 0020
High Courts29 Jan 1903
Mon Mohan Ghose and Others Vs Rajendra Coomar Ghosh and Others
Calcutta High Court · (1903) 01 CAL CK 0008
High Courts29 Jan 1903
Muhammad Bavu Sahib Vs The District Judge of Madura
Madras High Court · (1903) ILR (Mad) 596 : (1903) 13 MLJ 272