JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,559 of 61,069
Rameshwar Prosad Narain Singh Vs Chandreshwar Prosad Narain Singh
Calcutta High Court · (1903) 03 CAL CK 0005
Khondiba Bin Babaji Vs Nana Shidrao and Others
Bombay High Court · (1904) ILR (Bom) 265
Suryanarayana and Others Vs Venkatarama alias Kannepally Ramavadhaunlu and Another
Madras High Court · (1903) ILR (Mad) 681 : (1903) 13 MLJ 318
McDowell and Company Limited Vs Ragava Chetty and Others
Madras High Court · (1903) 03 MAD CK 0021
The Public Prosecutor Vs Thavaslandi Thevan
Madras High Court · 4 Ind. Cas. 1039
Corporation of Calcutta Vs Amrita Lal Mukerjee
Calcutta High Court · (1903) 03 CAL CK 0003
Surendra Nath Sarma Vs Rai Mohan Dass
Calcutta High Court · (1903) 03 CAL CK 0002
The Darmakarta of Sri Bhaktavatsala Swami Temple Vs T. Luchimi Doss
Madras High Court · (1903) ILR (Mad) 589 : (1903) 13 MLJ 325
In Re: Prokash Chunder Sarkar, a Vakil
Calcutta High Court · (1903) 03 CAL CK 0028
Hari Kishun Bhagat Vs Tilukdhari Lal and another
Calcutta High Court · (1903) 03 CAL CK 0007
Matangini Debi Vs Girish Chunder Chongdar
Calcutta High Court · (1903) 03 CAL CK 0036
Rakhal Moni Dassi Vs Adwyta Prosad Roy
Calcutta High Court · (1903) 03 CAL CK 0035
Ambica Dat Vyas Vs Nityanund Singh
Calcutta High Court · (1903) 03 CAL CK 0013
In Re: Vallabhdas Jairam, Khimji Jairam and Bhanji Jairam
Bombay High Court · (1904) ILR (Bom) 256
Suryaprakasa Row Vs The Secretary of State for India in Council
Madras High Court · (1903) 13 MLJ 380
Pundi Doraisami Tever Vs Lakshmanan Chetty and Another
Madras High Court · (1904) 14 MLJ 285
Shosi Bhusan Sadhu Vs Ahmed Hossein and Others
Calcutta High Court · (1903) 03 CAL CK 0010
Raman Nair Vs Vasudevan Namboodripad and Another
Madras High Court · (1903) 03 MAD CK 0020