High Courts02 Apr 1903Dismissed
Ram Lal Shookool and others Vs Akhoy Charan Mitter Ram Lal Shookool Vs Chandra Kant Sen
Calcutta High Court · (1903) 04 CAL CK 0007
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,557 of 61,069
High Courts02 Apr 1903
Perumalla Satyanarayana Vs Perumalla Venkata Rangayya
Madras High Court · (1903) 04 MAD CK 0011
High Courts02 Apr 1903
Gomatham Alamelu Vs Komandur Krishnamacharlu
Madras High Court · (1903) 04 MAD CK 0003
Transfer of Property Act, 1882 — Section 89
High Courts01 Apr 1903Dismissed
Narsingh Dyal Sahu Vs Ram Narain Singh
Calcutta High Court · (1903) 04 CAL CK 0022
High Courts01 Apr 1903Allowed
Mahomed Ali Amjad Khan Vs Secretary, of State for India
Calcutta High Court · (1903) 04 CAL CK 0011
High Courts01 Apr 1903
Bhikabhai Ratanchand Vs Bai Bhuri
Bombay High Court · (1904) ILR (Bom) 272
Contract Act, 1872 — Section 130
High Courts31 Mar 1903
Surendra Keshub Roy Vs Khetter Krishto Mitter
Calcutta High Court · (1903) 03 CAL CK 0032
High Courts31 Mar 1903Dismissed
Abdul Hakim Vs Latifunnessa Khatun
Calcutta High Court · (1903) 03 CAL CK 0026
High Courts31 Mar 1903Dismissed
Abdul Hakim Vs Abdul Rohim and another
Calcutta High Court · (1903) 03 CAL CK 0020
High Courts30 Mar 1903
Debendra Narain Roy Vs Ramtaran Banerjee
Calcutta High Court · (1903) 03 CAL CK 0037
High Courts30 Mar 1903Dismissed
Kiron Chunder Roy Vs Naimuddi Talukdar
Calcutta High Court · (1903) 03 CAL CK 0034
High Courts30 Mar 1903
Brojendra Kumar Roy Chowdry Vs Gopi Mohan Roy Chowdry and others
Calcutta High Court · (1903) 03 CAL CK 0009
High Courts27 Mar 1903Dismissed
Pasupati Nath Bose Vs Nando Lal Bose
Calcutta High Court · (1903) 03 CAL CK 0023
High Courts27 Mar 1903Allowed
Mohim Chandra Bhuttacharjee Vs Ram Lochan Dey
Calcutta High Court · (1903) 03 CAL CK 0019
High Courts26 Mar 1903Allowed
Maharaja Radha Kishore Manikya Bahadur Vs Sreemutty Ananda Pria and Others
Calcutta High Court · (1903) 03 CAL CK 0027
High Courts25 Mar 1903Dismissed
Harish Chandra Tewary Vs Chandpore Company Limited
Calcutta High Court · (1903) 03 CAL CK 0024
Privy Council25 Mar 1903
Rahim-Ud-Din and Others Vs Rewal and others
Privy Council · (1903) 30 IndApp 89
Privy Council25 Mar 1903
Ram Narain and Others Vs Banarsi Parshad
Privy Council · (1903) 30 IndApp 66
High Courts25 Mar 1903
Venkatasubbiah and Another Vs Pichamma and Others
Madras High Court · (1904) 14 MLJ 287
Limitation Act, 1963 — Section 14