JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,555 of 61,069
Birendra Lal Bhaduri Vs The Emperor
Calcutta High Court · (1903) 05 CAL CK 0004
Srimati Punnabati Dai Vs Rajah Pudmanund Singh Bahadur and others
Calcutta High Court · (1903) 04 CAL CK 0024
Mathura Mohan Pal and Others Vs Amiruddi Shilaloo
Calcutta High Court · (1903) 04 CAL CK 0004
Haji Saboo Sidick and Others Vs Ayeshhabai and another
Privy Council · (1904) 27 ILRPC 294 : (1903) 30 IndApp 127
Tirlok Nath Shukul and Others Vs Musammat Lachhmin Kunwari and others
Privy Council · (1903) 30 IndApp 152
Balkishen Das Vs Ram Narain Sahu
Calcutta High Court · (1903) 04 CAL CK 0003
Balkishen Das and Others Vs Ram Narain Sahu and others
Privy Council · (1903) 30 IndApp 139
Balabux Ladhuram Vs Rukhmabai and another
Privy Council · (1903) 30 IndApp 130
Chennapatnam Gopal Row and Others Vs Tadakamalla Narasimha Row and Others
Madras High Court · (1903) 04 MAD CK 0013
Pappi Anterjanam, the present Karnavathi of the Illom Vs Teyyan Nayer and Others
Madras High Court · (1904) 14 MLJ 214
Pallayya and Others and Mallayya Vs Ramavadhanulu
Madras High Court · (1903) 13 MLJ 364
Ram Mohan Mohish Vs Badan Barai and Others
Calcutta High Court · (1903) 04 CAL CK 0001
Chidambara Patter Vs Ramasami Patter and Others
Madras High Court · (1904) ILR (Mad) 67 : (1903) 13 MLJ 467
Fazlur Rahim Abu Ahmud Vs Mahomed Obedul Azim Abu Ahsan
Calcutta High Court · (1903) 04 CAL CK 0008
Ramasamy Aiyar and Another Vs Thirupathi Naick
Madras High Court · (1904) ILR (Mad) 43 : (1903) 13 MLJ 356
Theyyan Nair and Others Vs Zamorin of Calicut and Others
Madras High Court · (1903) 04 MAD CK 0001