High Courts03 Dec 1902
Vadilal Lallubhai Vs Shah Khushal Dalpatram and Another
Bombay High Court · (1904) ILR (Bom) 102
Civil Procedure Code, 1908 (CPC) — Section 27
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,567 of 61,069
High Courts02 Dec 1902
Iswar Chunder Santra Vs Satish Chunder Giri
Calcutta High Court · (1902) 12 CAL CK 0022
High Courts02 Dec 1902
Dinamoyee Debi Vs Bon Behari Kapur
Calcutta High Court · (1902) 12 CAL CK 0020
High Courts02 Dec 1902
Rajmal Motiram and Others Vs Shivaji Anandrav
Bombay High Court · (1904) ILR (Bom) 100
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts02 Dec 1902
Ishvar Timappa Hegde Vs Devar Venkappa Shanbog and Another
Bombay High Court · (1904) ILR (Bom) 95
Transfer of Property Act, 1882 — Section 53
High Courts01 Dec 1902
Surjya Kanta Acharjee Vs Hem Chunder Chowdhey
Calcutta High Court · (1902) 12 CAL CK 0002
High Courts01 Dec 1902
The Collector of Ahmedabad Vs Savchand Ladukchand
Bombay High Court · (1904) ILR (Bom) 91
Court Fees Act, 1870 — Section 19D
High Courts27 Nov 1902
Emperor Vs Sherufalli Allibhoy
Bombay High Court · (1904) ILR (Bom) 87
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 486
High Courts27 Nov 1902
Bomanji Jamsetji Mistri and Bai Nawajbai Minor by Her Father and Next Friend, The Said Bomanji Mistri Vs Nusserwanji Rustomji Mistri
Bombay High Court · (1904) ILR (Bom) 65
High Courts27 Nov 1902
Murkanat alias Kattayat Pattumayi insane by Guardian and Husband Murkanat Umman Kutti Vs Palakhal Raman Menon and Another
Madras High Court · (1903) ILR (Mad) 740 : (1903) 13 MLJ 237
Civil Procedure Code, 1882 — Section 244
High Courts26 Nov 1902
Sarat Chandra Shah Chowdhry Vs The Emperor
Calcutta High Court · (1902) 11 CAL CK 0002
High Courts25 Nov 1902
Kasturi and Others Vs Anantharam Thivari and Others
Madras High Court · (1903) ILR (Mad) 730 : (1903) 13 MLJ 248
Madras Revenue Recovery Act, 1864 — Section 2, 42
High Courts24 Nov 1902
Ajodhya Nath Koila Vs Raj Krishto Bhar
Calcutta High Court · (1902) 11 CAL CK 0004
High Courts21 Nov 1902
Kandasami Asari and Others Vs Subramania Pillai
Madras High Court · (1903) 13 MLJ 370
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110
High Courts20 Nov 1902
Ramalingam Chettiar Vs Ramasami Aiyar and Others
Madras High Court · (1903) 13 MLJ 379
High Courts19 Nov 1902
Bhagabati Charan Roy Vs Luton Mondal and another
Calcutta High Court · (1902) 11 CAL CK 0009
High Courts19 Nov 1902Dismissed
Raj Kumar Paul Chaudhuri and Others Vs Basanta Kumar Guha and Others
Calcutta High Court · (1902) 11 CAL CK 0006
High Courts18 Nov 1902
Guru Charan Shaha Vs Girija Sundari Dassi
Calcutta High Court · (1902) 11 CAL CK 0008
High Courts18 Nov 1902
Zemindar of Tarla Vs Latchiah and Another
Madras High Court · (1903) 13 MLJ 211