JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,576 of 61,069
Privy Council18 Jun 1902
Raja Chelikani Venkayyamma Garu Vs Raja Chelikani Venkatarama-Nayyamma
Privy Council · (1902) 29 IndApp 156
High Courts18 Jun 1902
Venkayyamma Garu Vs Venkataramanayyamma Bahadur Garu Venkataramanayyamma Bahadur Garu Vs Venkayyamma Garu
Madras High Court · (1902) ILR (Mad) 678
High Courts16 Jun 1902Dismissed
Mudit Narayan Singh Vs Ranglal Singh
Calcutta High Court · (1902) ILR (Cal) 797
High Courts16 Jun 1902Dismissed
Ranjit Singh and Another Vs Naubat and Others
Allahabad High Court · (1902) ILR (All) 504
High Courts14 Jun 1902
Behari Lal and Others Vs Ghisa Lal and Others
Allahabad High Court · (1902) ILR (All) 499
High Courts12 Jun 1902
Saraswati Debi Vs Maharaja Durga Churn Laha and Others
Calcutta High Court · (1902) 06 CAL CK 0003
High Courts11 Jun 1902
Bhaman Singh and another Vs Haluman Mandal
Calcutta High Court · (1902) 06 CAL CK 0006
High Courts10 Jun 1902
Bishwanath Das Vs Keshab Gandhabanik
Calcutta High Court · (1902) 06 CAL CK 0017
High Courts10 Jun 1902Disposed Of
Ran Bahadur Rai and Another Vs Parmeshar Bharthi
Allahabad High Court · (1902) ILR (All) 493
High Courts10 Jun 1902
Amolak Ram and Another Vs Chandan Singh and Others
Allahabad High Court · (1902) ILR (All) 483
High Courts09 Jun 1902Dismissed
Gokul Mandar and Another Vs Pudmanund Singh and Others
Calcutta High Court · (1902) 06 CAL CK 0024
High Courts09 Jun 1902
Sheikh Jinuat Chowdry and Others Vs Sheikh Rhusen
Calcutta High Court · (1902) 06 CAL CK 0009
High Courts09 Jun 1902
Haro Mohan Sardar and Another Vs Gobind Sahu and Others
Calcutta High Court · (1902) 06 CAL CK 0005