High Courts13 Dec 1897
Virabhadrappa Chetti Vs Chinnamma
Madras High Court · (1898) ILR (Mad) 403
Civil Procedure Code, 1908 (CPC) — Section 158
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,577 of 60,970
High Courts13 Dec 1897
Venkayya Vs Venkata Narasimhulu
Madras High Court · (1898) ILR (Mad) 401 : (1898) 8 MLJ 112
Guardians and Wards Act, 1890 — Section 7(3)
High Courts13 Dec 1897
Veerabadhrappa Chetty Vs Chinnammah
Madras High Court · (1898) ILR (Mad) 403 : (1898) 8 MLJ 189
Civil Procedure Code, 1908 (CPC) — Section 158
High Courts13 Dec 1897
Ismail Peer Ambalam Vs Neelamegam Servai and Another
Madras High Court · (1898) 8 MLJ 38
Civil Procedure Code, 1908 (CPC) — Section 17(c)
High Courts13 Dec 1897
Venkayya Garu Vs Venkata Narasimhulu
Madras High Court · (1898) ILR (Mad) 401
Guardians and Wards Act, 1890 — Section 7(3)
High Courts11 Dec 1897Allowed
Queen-Empress Vs Fateh Bahadur
Allahabad High Court · (1898) ILR (All) 181
Penal Code, 1860 (IPC) — Section 409
Privy Council10 Dec 1897
Dowlat Koer Vs Ramphul Das and others
Privy Council · (1898) 25 ILRPC 459 : (1897) 25 IndApp 21
High Courts10 Dec 1897
Veerasamy Chetty Vs Liladhara Vyass
Madras High Court · (1898) ILR (Mad) 398 : (1898) 8 MLJ 110
High Courts10 Dec 1897
Chinnathal Vs Viruthacha Pillai and Others
Madras High Court · (1898) 8 MLJ 37
High Courts10 Dec 1897
Rangachariar Vs Balaramasami Chetti and Others
Madras High Court · (1898) ILR (Mad) 400 : (1898) 8 MLJ 53
High Courts10 Dec 1897
Subramania Pillai Vs Subramania Ayyar
Madras High Court · (1898) ILR (Mad) 419
High Courts09 Dec 1897
Pandit Charan Sirkar and another Vs Gangadhar Das and others
Calcutta High Court · (1897) 12 CAL CK 0009
High Courts09 Dec 1897Dismissed
Akhara Vs Gauri Kuar and Another
Allahabad High Court · (1898) ILR (All) 167
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts09 Dec 1897
Srinivasa Aiyangar Vs Aiyathorai Pillai
Madras High Court · (1898) ILR (Mad) 416 : (1898) 8 MLJ 54
Civil Procedure Code, 1882 — Section 244
High Courts09 Dec 1897
Sami Pillai Vs Krishnasami Chetti and Others
Madras High Court · (1898) ILR (Mad) 417 : (1898) 8 MLJ 77
High Courts09 Dec 1897
Srinivasa Ayyangar Vs Ayyathorai Pillai
Madras High Court · (1898) ILR (Mad) 416