High Courts15 May 1902
Madholal Bithul Gayawal and another Vs Jug Lal Singh and others
Calcutta High Court · (1902) 05 CAL CK 0029
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,579 of 61,069
High Courts15 May 1902
In Re: Application under sec. 13 of the Legal Practitioner''s Act and Syed Wajid Hossain, a Muktear
Calcutta High Court · (1902) 05 CAL CK 0007
High Courts15 May 1902
Jamna Bibi Vs Sheikh Jhau and Another
Allahabad High Court · (1902) ILR (All) 532
High Courts14 May 1902
Kassim Mamoojee Vs Isuf Mahomed Sulliman
Calcutta High Court · (1902) ILR (Cal) 509
Presidency Small Cause Courts Act, 1882 — Section 18
High Courts14 May 1902
Kadaressur Sen Babor and others Vs Mohim Chandra Chakravarti
Calcutta High Court · (1902) 05 CAL CK 0023
High Courts14 May 1902Dismissed
Thakur Das Vs Gulab Kunwar
Allahabad High Court · (1902) ILR (All) 464
High Courts14 May 1902Allowed
Kaniz Rasul and Another Vs Raghunath Prasad and Others
Allahabad High Court · (1902) 05 AHC CK 0010
High Courts14 May 1902Dismissed
Madan Mohan Lal Vs Dildar Husain
Allahabad High Court · (1902) ILR (All) 465
High Courts12 May 1902Disposed Of
Behari Lal Vs Ram Ghulam and Others
Allahabad High Court · (1902) ILR (All) 461
High Courts09 May 1902
Laljee Shahay Singh and others Vs F.C. Walker and others
Calcutta High Court · (1902) 05 CAL CK 0044
High Courts09 May 1902Disposed Of
Debi Dat Vs Jadu Rai and Others
Allahabad High Court · (1902) ILR (All) 459
High Courts08 May 1902
Ram Prosad and others Vs S.M. Sachi Dassi
Calcutta High Court · (1902) 05 CAL CK 0043
High Courts08 May 1902Dismissed
Chowdhry Kesei Sahay Vs Giani Roy
Calcutta High Court · (1902) ILR (Cal) 626
Civil Procedure Code, 1882 — Section 310A, 551Limitation Act, 1877 — Article 12, 14
High Courts08 May 1902Dismissed
Beg Raj Marwari and Goberdhan Marwari Vs Sreemutty Kundali Debya
Calcutta High Court · (1902) 05 CAL CK 0019
High Courts08 May 1902
Annada Persad Pal and another Vs Khoda Box Mallik and another
Calcutta High Court · (1902) 05 CAL CK 0018
High Courts08 May 1902
Beni Madhub Kurmi Vs Kumud Kumar Biswas
Calcutta High Court · (1902) 05 CAL CK 0015
High Courts08 May 1902Dismissed
Ambica Nath Acharjee Vs Aditya Nath Moitra and others
Calcutta High Court · (1902) 05 CAL CK 0010
High Courts08 May 1902Dismissed
Mahanth Ramji Dass and Another Vs Lachhu Dass
Calcutta High Court · (1902) 05 CAL CK 0005
High Courts08 May 1902
Bidhu Bhusan Chatterji Vs Annoda Churn Kanangui
Calcutta High Court · (1902) 05 CAL CK 0004
High Courts07 May 1902Dismissed
Mukund Koeri Vs Deputy Commissioner of Chota Nagpur
Calcutta High Court · (1902) ILR (Cal) 638
Bengal Court of Wards Act, 1879 — Section 10, 6Guardians and Wards Act, 1890 — Section 7