High Courts07 May 1902
In Re: Chuni Lal Oswal
Calcutta High Court · (1902) ILR (Cal) 507
Insolvent Debtors Act, 1848 — Section 36
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,580 of 61,069
High Courts07 May 1902Dismissed
Gooroo Das Mustafi Vs Sarat Chunder Mustafi
Calcutta High Court · (1902) ILR (Cal) 699
High Courts06 May 1902Allowed
Sukhdeo Prasad Vs Lachman Singh and Others
Allahabad High Court · (1902) ILR (All) 456
High Courts02 May 1902
Frederick Peacock Vs Madan Gopal and Others
Calcutta High Court · (1902) ILR (Cal) 428
Criminal Procedure Code, 1898 (CrPC) — Section 270
High Courts02 May 1902Disposed Of
Drig Bijai Singh Vs The Deputy Commissioner of Gonda and Another
Allahabad High Court · (1902) ILR (All) 420
High Courts01 May 1902
Ratan Mahanti Vs Khatoo Sahoo
Calcutta High Court · (1902) ILR (Cal) 400
Civil Procedure Code, 1882 — Section 223, 224, 229(A), 229(B)
High Courts01 May 1902
Tikam Singh Vs Dhan Kunwar and Others
Allahabad High Court · (1902) ILR (All) 445
High Courts01 May 1902Allowed
Darbari Mal and Others Vs Amir Kazim and Another
Allahabad High Court · (1902) ILR (All) 475
High Courts30 Apr 1902Dismissed
Soshi Bhusan Ghose Vs Gonesh Chunder Ghose
Calcutta High Court · (1902) ILR (Cal) 500
Specific Relief Act, 1877 — Section 54
High Courts30 Apr 1902
Chundra Coomar Biswas Vs Calcutta Corporation
Calcutta High Court · (1902) 04 CAL CK 0025
High Courts30 Apr 1902
Mir Ahwad Hossein Vs Mahomed Askari
Calcutta High Court · (1902) ILR (Cal) 726
Criminal Procedure Code, 1898 (CrPC) — Section 367, 369, 403, 437
High Courts30 Apr 1902
Mirza Mahomed Askari Vs Mir Ahamed Hossein
Calcutta High Court · (1902) 04 CAL CK 0023
High Courts30 Apr 1902
Rajani Kant Guho Vs Srimutty Uzir Bibi and Another
Calcutta High Court · (1902) 04 CAL CK 0013
High Courts30 Apr 1902Dismissed
Muhammad Hadi Vs Ishri alias Hatim Ali
Allahabad High Court · (1902) ILR (All) 368
High Courts30 Apr 1902
Abboo Chetty and Another Vs Kuppusami Chetty
Madras High Court · (1902) 12 MLJ 392
Criminal Procedure Code, 1898 (CrPC) — Section 195(3)