High Courts23 Aug 1898
Narayanamma and Others Vs Ramayya Chetti
Madras High Court · (1899) ILR (Mad) 268 : (1898) 8 MLJ 199
JUDGMENT DATABASE
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12,19,860 judgments in All Courts · page 60,581 of 60,993
High Courts23 Aug 1898
Lal Behary Singh and Another Vs Habibur Rahman and Others
Calcutta High Court · (1899) ILR (Cal) 166
Transfer of Property Act, 1882 — Section 88, 89
High Courts23 Aug 1898
Mrs. J. Foulkes Vs Muthusami Goundan
Madras High Court · (1899) ILR (Mad) 503 : (1898) 8 MLJ 207
High Courts23 Aug 1898
Venkata Chinnaya Rau Vs Krishna Charyalu
Madras High Court · (1898) 8 MLJ 228
Limitation Act, 1963 — Article 179 Schedule II
High Courts22 Aug 1898
Sonatun Shaha and Others Vs Dino Nath Shaha
Calcutta High Court · (1899) ILR (Cal) 222
Civil Procedure Code, 1908 (CPC) — Section 108Evidence Act, 1872 — Section 68
High Courts22 Aug 1898
Corporation of Calcutta Vs Bhupati Roy Chowdhry
Calcutta High Court · (1899) ILR (Cal) 74
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts17 Aug 1898
In Re: Hari Narayan Biswas and Others
Calcutta High Court · (1898) 08 CAL CK 0008
High Courts17 Aug 1898
Vellanki Venkatarama Rao Vs Venkatasubbamma Rao and Another
Madras High Court · (1898) 8 MLJ 276
High Courts17 Aug 1898
Sri Rajah Bounnadovara Vs Putman and Another
Madras High Court · (1898) 8 MLJ 185
High Courts15 Aug 1898
Karuna Moyi Banerjee Vs Surendra Nath Mookerjee and Another
Calcutta High Court · (1899) ILR (Cal) 176
Bengal Tenancy Act, 1885 — Section 148, 169(c6)
High Courts12 Aug 1898
Dilbar Sarkar Vs Joysri Kurmi and A.M. Dunne and Others
Calcutta High Court · (1898) 08 CAL CK 0004
High Courts12 Aug 1898
Simulu Ebrahim Rowthan Vs Abdul Rahiman Mahomed and Others
Madras High Court · (1898) 8 MLJ 182
Stamp Act, 1899 — Section 18
High Courts11 Aug 1898Dismissed
Babu Kameshur Pershad and another Vs Sheik Amanutulla and Others
Calcutta High Court · (1898) 08 CAL CK 0018
High Courts11 Aug 1898
Kameshwar Pershad and Another Vs Amanutulla alias Manick Babu and Another
Calcutta High Court · (1899) ILR (Cal) 53
Evidence Act, 1872 — Section 126, 127, 66
High Courts11 Aug 1898
Queen-Empress Vs Man Mohan Lal and Another
Allahabad High Court · (1899) ILR (All) 86