High Courts08 Jul 1898
Mahomed Mehdi Hossein Khan and Others Vs Rameswar Koer and Another
Calcutta High Court · (1899) ILR (Cal) 39
Transfer of Property Act, 1882 — Section 86, 88
JUDGMENT DATABASE
Search 12,19,814 Indian judgments.
12,19,814 judgments in All Courts · page 60,583 of 60,991
High Courts08 Jul 1898Dismissed
Basunta Coomar Roy Chowdhri Vs Baksu Mollah and Others
Calcutta High Court · (1898) 07 CAL CK 0018
High Courts08 Jul 1898
Basanta Kumar Boy Chowdhry Vs Promotha Nath Bhuttacharjee and Others
Calcutta High Court · (1899) ILR (Cal) 130
Bengal Tenancy Act, 1885 — Section 178, 178(3)(h), 179
Privy Council08 Jul 1898
Nirmal Chunder Bonnerjee Vs Mahomed Siddick
Privy Council · (1898) 25 IndApp 225
Privy Council08 Jul 1898
Ramchurn Singh Vs Raniganj Coal Association Limited
Privy Council · (1899) 26 ILRPC 29
Privy Council08 Jul 1898
Syed Nawab Mehdi Hossein Khan and Others Vs Rameswar Koer and another
Privy Council · (1898) 25 IndApp 179
High Courts07 Jul 1898
Basanta Kumar Ghattak Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 49
Criminal Procedure Code, 1898 (CrPC) — Section 342
Privy Council07 Jul 1898
Ram Churn Singh Vs Ranigunge Coal Association Limited
Privy Council · (1898) 25 IndApp 210
High Courts07 Jul 1898Dismissed
Chattar Mal Vs Thakuri and Another
Allahabad High Court · (1898) ILR (All) 512
High Courts07 Jul 1898Disposed Of
Sheo Ram and Another Vs Har Prasad and Another
Allahabad High Court · (1898) ILR (All) 506
High Courts06 Jul 1898Allowed
Nilmadhab Bose and others Vs Ananta Ram Bagdi and others
Calcutta High Court · (1898) 07 CAL CK 0025
High Courts06 Jul 1898
Nobo Kumar Bhuttacharjee and Others Vs Kumar Nath Bhuttacharjee and Others
Calcutta High Court · (1899) ILR (Cal) 241
High Courts05 Jul 1898Disposed Of
Queen-Empress Vs Jasoda Nand
Allahabad High Court · (1898) ILR (All) 501
High Courts04 Jul 1898Dismissed
Pran Krishna Tewary and others Vs Jadu Nath Trivedy
Calcutta High Court · (1898) 07 CAL CK 0029
High Courts01 Jul 1898Disposed Of
Abid Husen Vs Bashir Ahmed
Allahabad High Court · (1898) ILR (All) 499
High Courts30 Jun 1898Disposed Of
Behari Lal and Others Vs Muhammad Muttaki
Allahabad High Court · (1898) 06 AHC CK 0006
High Courts30 Jun 1898Dismissed
Mul Chand and Others Vs Ram Ratan and Another
Allahabad High Court · (1898) ILR (All) 493
High Courts29 Jun 1898
Durga Prosonno Bose Vs Raghu Nath Dass and Others
Calcutta High Court · (1899) ILR (Cal) 254
High Courts28 Jun 1898
Anant Ram Marwari, Surjmal Marwari and Baki Moharaj Vs Mansoob Roy
Calcutta High Court · (1898) 06 CAL CK 0020
High Courts27 Jun 1898
Nirmul Chunder Bandopadhya Vs Srimati Saratmani Debya
Calcutta High Court · (1898) 06 CAL CK 0010