High Courts06 Mar 1902
In Re: L.P.D. Broughton
Calcutta High Court · (1902) ILR (Cal) 311
Succession Act, 1865 — Section 58
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12,21,380 judgments in All Courts · page 60,585 of 61,069
High Courts06 Mar 1902
Venkata Papayya Row Vs The Secretary of State for India in Council
Madras High Court · (1903) ILR (Mad) 51 : (1902) 12 MLJ 432
Easements Act, 1882 — Section 13(b)
High Courts05 Mar 1902
Tarini Charn Mundle Vs Gourikant Biswas
Calcutta High Court · (1902) 03 CAL CK 0022
High Courts05 Mar 1902
Bidhu Bhusan Bose Vs Hari Nath Chakravarti
Calcutta High Court · (1902) 03 CAL CK 0021
High Courts04 Mar 1902Allowed
Boisogomoff Vs Nahapiet Jute Company
Calcutta High Court · (1902) ILR (Cal) 323
Evidence Act, 1872 — Section 3
High Courts04 Mar 1902
Jamiruddi Masalli Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 782
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts03 Mar 1902
Ragho Singh and Others Vs King-Emperor
Calcutta High Court · (1902) 03 CAL CK 0004
High Courts03 Mar 1902
Balakrishtnamma Subudhi Vs Vinayaka Rama Singi and Others
Madras High Court · (1903) ILR (Mad) 72 : (1902) 12 MLJ 410
Registration Act, 1877 — Section 50
Privy Council01 Mar 1902
Pran Nath Roy Vs Khagendra Nath Mahata and others
Privy Council · (1902) 29 IndApp 99
High Courts28 Feb 1902
Ram Pershad and another Vs The King-Emperor
Calcutta High Court · (1902) 02 CAL CK 0022
High Courts28 Feb 1902
Administrator General Vs Aghore Nath Mookerjee
Calcutta High Court · (1902) ILR (Cal) 420
High Courts28 Feb 1902
Manindra Chandra Nandi Vs Barada Kanta Chowdhry
Calcutta High Court · (1902) 02 CAL CK 0010